High Courts23 Jun 1882
Jirjudhun Roy and Others Vs Bal Mokoond Lall and Another
Calcutta High Court · (1883) ILR (Cal) 271
JUDGMENT DATABASE
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11,89,668 judgments in All Courts · page 59,331 of 59,484
Privy Council23 Jun 1882
E. D. Sinclair Vs L. P. D. Broughton, Administrator-General of Bengal, Administering The Estate of Henry Tombs, Deceased
Privy Council · (1883) 9 ILRPC 341
Privy Council23 Jun 1882
Edward D. Sinclair Vs L. P. D. Broughton (Administrator General of Bengal and Administrator To The Estate of Sir Henry Tombs, (Deceased) and The Government of India
Privy Council · (1882) 9 IndApp 152
High Courts22 Jun 1882
Chundhurry Maity and Others Vs Gobind Lall Seal and Another
Calcutta High Court · (1883) ILR (Cal) 172
Bengal Patni Taluks Regulation, 1819 — Section 8
High Courts21 Jun 1882
Kishari Vs Ramcoomar Singh and Another
Calcutta High Court · (1883) ILR (Cal) 68
Registration Act, 1877 — Section 17
High Courts20 Jun 1882
Lulit Sing and Another Vs Wazir Mahton and Another
Calcutta High Court · (1883) ILR (Cal) 100
Limitation Act, 1963 — Article 179
High Courts20 Jun 1882
Goluck Chunder Shaha, alias Goluck Shaha Vs Brojo Gobind Shaha
Calcutta High Court · (1883) ILR (Cal) 127
High Courts20 Jun 1882
Bhaobunessury Vs Judobendra Narain Mullick
Calcutta High Court · (1883) ILR (Cal) 869
Civil Procedure Code, 1908 (CPC) — Section 108Evidence Act, 1872 — Section 114
High Courts20 Jun 1882
In Re: the matter of the Petition of Prankrishna Surma and The Empress
Calcutta High Court · (1882) ILR (Cal) 969
Penal Code, 1860 (IPC) — Section 109, 363
High Courts19 Jun 1882
Debi Churn Boido Vs Issur Chunder Manjee and Another
Calcutta High Court · (1883) ILR (Cal) 39
Evidence Act, 1872 — Section 110
High Courts19 Jun 1882
Kedarnath Banerjee and Others Vs Bhootnath Chatterjee
Calcutta High Court · (1883) ILR (Cal) 125
High Courts17 Jun 1882
Heet Narain and Others Vs Gya Persad, alias Lal Persad, and Another
Calcutta High Court · (1883) ILR (Cal) 93
High Courts14 Jun 1882
Bany Mistry Vs Ertaza Hossein and Another
Calcutta High Court · (1883) ILR (Cal) 130
High Courts14 Jun 1882
Shoshee Mohun Pal and Others Vs Dinobundhoo Pal
Calcutta High Court · (1883) ILR (Cal) 217
High Courts13 Jun 1882
Gobind Sahoo Vs Bhugwan Acharjee and Others
Calcutta High Court · (1883) ILR (Cal) 234
High Courts12 Jun 1882
Chunee Mul Johary and Others Vs Brojo Nath Roy Chowdhry and Others
Calcutta High Court · (1882) ILR (Cal) 967
Majority Act, 1875 — Section 3Registration Act, 1877 — Section 35, 77
High Courts09 Jun 1882
Ramgopal Chatterjee and Others Vs Puddolabh Roy
Calcutta High Court · (1883) ILR (Cal) 133
High Courts08 Jun 1882
Rajdhur Chowdhry Vs Kalikristna Bhatta Charjya and Others
Calcutta High Court · (1882) ILR (Cal) 963
Civil Procedure Code, 1908 (CPC) — Section 28Specific Relief Act, 1877 — Section 19
High Courts06 Jun 1882
Havaldar Roy and Another Vs Jagu Mean
Calcutta High Court · (1883) ILR (Cal) 96
Criminal Procedure Code, 1898 (CrPC) — Section 274
High Courts06 Jun 1882
Yusuf Ali and Others Vs The Collector of Tippera
Calcutta High Court · (1883) ILR (Cal) 138