JUDGMENT DATABASE
Search 11,89,668 Indian judgments.
11,89,668 judgments in All Courts · page 59,332 of 59,484
Jagut Chunder Roy, alias Bashi Chunder Roy and Others Vs Rup Chand Chango
Calcutta High Court · (1883) ILR (Cal) 48
Hardey Narain Vs Lal jee Lall
Calcutta High Court · (1883) ILR (Cal) 105
In Re: The Municipal Committee of Dacca
Calcutta High Court · (1882) ILR (Cal) 895
Ayimuddin Shah Biswas Vs Gungadhur Shikdar and Others
Calcutta High Court · (1882) ILR (Cal) 960
In Re: Municipal Committee of Dacca and The Municipal Committee of Dacca
Calcutta High Court · (1883) ILR (Cal) 38
Golam Yassein Vs The Official Trustee of Bengal
Calcutta High Court · (1882) ILR (Cal) 887
Bhujendro Bhusan Chatterjee Vs Trigunanath Mookerjee and Others
Calcutta High Court · (1882) ILR (Cal) 761
Hurro Coomaree Dossee Vs Tarini Churn Bysack and Others
Calcutta High Court · (1882) ILR (Cal) 766
In Re: the matter of the High Courts'' Criminal Procedure Act (X of 1875) and In Re: the matter of the Petition of J. Wood
Calcutta High Court · (1882) ILR (Cal) 891
Gobind Chunder Dey Vs Obhoy Churn Ghose and Another
Calcutta High Court · (1883) ILR (Cal) 237
Protap Chunder Banerjee and Others Vs Krishto Kishore Shaha and Others
Calcutta High Court · (1882) ILR (Cal) 885
Gyanendro Chunder Lahiri Vs Kalla Pahar Hajee and Another
Calcutta High Court · (1883) ILR (Cal) 50
Romesh Chunder Bundopadhya and Another Vs Bandey Karim and Others
Calcutta High Court · (1883) ILR (Cal) 65
Rajah Nilmoni Singh Deo Bahadoor Vs Taranath Mookerjee
Privy Council · (1882) 9 IndApp 174
Issur Chunder Nath Vs Kali Churn Nath and Another
Calcutta High Court · (1882) ILR (Cal) 883
Dintarini Dabi Vs Doibo Chunder Roy
Calcutta High Court · (1882) ILR (Cal) 880
Nobo Gopal Sircar Vs Srinath Bundopadhya
Calcutta High Court · (1882) ILR (Cal) 877