High Courts15 Aug 1878Disposed Of
Empress of India Vs Chattar Singh and Others
Allahabad High Court · (1880) ILR (All) 33
JUDGMENT DATABASE
Search 11,89,668 Indian judgments.
11,89,668 judgments in All Courts · page 59,386 of 59,484
High Courts14 Aug 1878
Prosonna Nath Roy Chowdry Vs Afzolonnessa Begum
Calcutta High Court · (1879) ILR (Cal) 523
High Courts13 Aug 1878
Achiraj Lal and Another Vs The Empress
Calcutta High Court · (1879) ILR (Cal) 604
Criminal Procedure Code, 1898 (CrPC) — Section 90
High Courts08 Aug 1878
Pattarri Sirkar Vs Shurnomoyee
Calcutta High Court · (1879) ILR (Cal) 625
Limitation Act, 1963 — Article 109, 40
High Courts07 Aug 1878
In Re: In the Matter of the Petition of Mohesh Chunder Khan
Calcutta High Court · (1879) ILR (Cal) 417
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts02 Aug 1878
Furzund Hossein Vs Janu Bibee and Others
Calcutta High Court · (1879) ILR (Cal) 588
High Courts01 Aug 1878
In Re: In the Matter of the Petition of Oodoychurn Mitter
Calcutta High Court · (1879) ILR (Cal) 411
High Courts28 Jul 1878
Peary Mohun Mookerjee Vs Rash Behary Bundopadhya
Calcutta High Court · (1879) ILR (Cal) 346
High Courts26 Jul 1878
Raj Bullubh Sen and Others Vs Oomesh Chunder Rooz
Calcutta High Court · (1880) ILR (Cal) 44
High Courts25 Jul 1878
Kumood Narain Bhoop Vs Purna Chunder Roy
Calcutta High Court · (1879) ILR (Cal) 547
High Courts25 Jul 1878
Pandah Gazi Vs Jennuddi and Others
Calcutta High Court · (1878) 07 CAL CK 0001
High Courts24 Jul 1878
Bejoy Chunder Banerjee Vs Kally Prosonno Mookerjee
Calcutta High Court · (1879) ILR (Cal) 327
High Courts24 Jul 1878
Biddomoye Dabee Dabee Vs Sittaram <BR> Biddomoye Dabee Dabee Vs Soobul Das Mullick
Calcutta High Court · (1879) ILR (Cal) 497a
Contract Act, 1872 — Section 178
High Courts23 Jul 1878Allowed
Ishri Prasad Narain Singh Vs Babu Lal and Others
Allahabad High Court · (1880) ILR (All) 582
High Courts22 Jul 1878
Schiller and Others Vs Sooltan Chand and Others
Calcutta High Court · (1879) ILR (Cal) 252
Contract Act, 1872 — Section 39, 51
High Courts22 Jul 1878
Luchmessur Singh Vs Leelanund Singh
Calcutta High Court · (1879) ILR (Cal) 599
High Courts22 Jul 1878Dismissed
Beresford Vs Charlotte Hurst and Another
Allahabad High Court · (1875) ILR (All) 772