High Courts20 Jul 1878
Kaliprosonno Ghose and Another Vs Kamini Soonduri Chowdhrain
Calcutta High Court · (1879) ILR (Cal) 475
JUDGMENT DATABASE
Search 11,89,668 Indian judgments.
11,89,668 judgments in All Courts · page 59,387 of 59,484
High Courts19 Jul 1878
In Re: the Matter of The Empress
Calcutta High Court · (1879) ILR (Cal) 10
Penal Code, 1860 (IPC) — Section 109, 494
High Courts19 Jul 1878Dismissed
Lachmi Narain Vs Raja Partap Singh
Allahabad High Court · (1880) ILR (All) 1
High Courts18 Jul 1878
Bireshur Mozoomdar Vs Krishna Kishore Shaha
Calcutta High Court · (1879) ILR (Cal) 595
High Courts18 Jul 1878Dismissed
Fateh Singh Vs Sanwal Singh
Allahabad High Court · (1875) ILR (All) 751
High Courts15 Jul 1878
Laidley and Others Vs Gunness Chunder Sahoo
Calcutta High Court · (1879) ILR (Cal) 438
High Courts11 Jul 1878
Golabolee Vs Kootesboollah Sircar and Others
Calcutta High Court · (1879) ILR (Cal) 527
Bengal Tenancy Act, 1885 — Section 27
High Courts11 Jul 1878
Fuckoruddeen Mahomed Ahsan Vs Mohima Chunder Chowdhry and Others
Calcutta High Court · (1879) ILR (Cal) 529
High Courts10 Jul 1878
The Empress Vs Ashootosh Chuckerbutty and Others
Calcutta High Court · (1879) ILR (Cal) 483
Evidence Act, 1872 — Section 30
High Courts09 Jul 1878
Mahomed Elahee Buksh and Others Vs Brojokishore Sen and Others
Calcutta High Court · (1878) 07 CAL CK 0024
High Courts09 Jul 1878
Brojokishore Sen and Others Vs Mahomed Elahee Buksh and Others
Calcutta High Court · (1879) ILR (Cal) 497
High Courts09 Jul 1878
Maseyk Vs Fergusson and Others
Calcutta High Court · (1879) ILR (Cal) 304
Succession Act, 1865 — Section 98
High Courts07 Jul 1878
Jadu Dass Vs Sutherland and Another
Calcutta High Court · (1879) ILR (Cal) 557
High Courts04 Jul 1878
The Secretary of State Vs Poran Singh
Calcutta High Court · (1880) ILR (Cal) 740
High Courts04 Jul 1878
Prosunno Chunder Bhuttacharjee Vs Kristo Chytunno Pal
Calcutta High Court · (1879) ILR (Cal) 342
Succession Act, 1865 — Section 206
High Courts03 Jul 1878
The Empress Vs Hary Doyal Karmokar
Calcutta High Court · (1879) ILR (Cal) 16
Criminal Procedure Code, 1898 (CrPC) — Section 296
High Courts03 Jul 1878Disposed Of
Rudr Narain Singh Vs Rup Kuar and Another
Allahabad High Court · (1875) ILR (All) 734
Privy Council02 Jul 1878
The Zemindar of Pittapuram Vs The Proprietors of The Mutta of Kolanka
Privy Council · (1878) 5 IndApp 206