High Courts19 Jun 1878
Koonjo Mohun Dass Vs Nobo Coomar Shaha and Others
Calcutta High Court · (1879) ILR (Cal) 216
JUDGMENT DATABASE
Search 11,89,668 Indian judgments.
11,89,668 judgments in All Courts · page 59,389 of 59,484
High Courts18 Jun 1878
In the Goods of: Gasper Malcolm Gasper (deceased)
Calcutta High Court · (1878) ILR (Cal) 734
High Courts17 Jun 1878
In Re: In the Goods of Hurry Doss Bonnerjee and Sreemutty Gungamoney Dabee
Calcutta High Court · (1879) ILR (Cal) 87
High Courts17 Jun 1878
Mattongeney Dossee Vs Ramnarain Sadkhan
Calcutta High Court · (1879) ILR (Cal) 83
Registration Act, 1877 — Section 17, 49
High Courts15 Jun 1878
Mohesh Chunder Banerjee and Others Vs Ram Pursono Chowdry and Others
Calcutta High Court · (1879) ILR (Cal) 539
High Courts14 Jun 1878
Abdool Bari Vs Ramdass Coondoo and Others
Calcutta High Court · (1879) ILR (Cal) 607
High Courts14 Jun 1878Dismissed
Gour Monee Debea Vs Krishna Chunder Sannyal
Calcutta High Court · (1878) 06 CAL CK 0002
Privy Council14 Jun 1878
Krishna Chunder Sannyal Vs Gour Monee Debea
Privy Council · (1879) 4 ILRPC 398
High Courts14 Jun 1878Allowed
Tetley Vs Jai Shankar and Another
Allahabad High Court · (1875) ILR (All) 726
High Courts13 Jun 1878
In Re: In the matter of the petition of Shibo Prosad Pandah
Calcutta High Court · (1879) ILR (Cal) 124
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 499
High Courts12 Jun 1878
Narain Chunder Vs Tayler and Others
Calcutta High Court · (1879) ILR (Cal) 103
High Courts10 Jun 1878Disposed Of
Empress of India Vs Karan Singh
Allahabad High Court · (1875) ILR (All) 680
High Courts06 Jun 1878
Nilmonee Singh Deo Vs Rambundhoo Roy and Others
Calcutta High Court · (1879) ILR (Cal) 757
Land Acquisition Act, 1870 — Section 39
High Courts06 Jun 1878
The Empress Vs Abdool Karim and Golam Mahomed
Calcutta High Court · (1879) ILR (Cal) 18
Criminal Procedure Code, 1898 (CrPC) — Section 274
High Courts05 Jun 1878
The Empress Vs The Municipal Corporation of the town of Calcutta
Calcutta High Court · (1878) ILR (Cal) 758
Penal Code, 1860 (IPC) — Section 11, 21Presidency Magistrates (Court- Fees) Act, 1877 — Section 39