High Courts12 Jul 1877Dismissed
Dani Kuari Vs Phulman Rai
Allahabad High Court · (1875) ILR (All) 452
JUDGMENT DATABASE
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11,89,668 judgments in All Courts · page 59,403 of 59,484
High Courts06 Jul 1877
Ram Soonder Surma Mozoomdar and Others Vs Bhoobun Chunder Sen
Calcutta High Court · (1878) ILR (Cal) 301
Contract Act, 1872 — Section 182, 185
High Courts06 Jul 1877
Lekhraj Roy and Others Vs Kunhya Singh and Others
Calcutta High Court · (1878) ILR (Cal) 210
Privy Council06 Jul 1877
Baboo Lekhraj Roy and Others Vs Kunhya Singh and others
Privy Council · (1877) 4 IndApp 223
High Courts05 Jul 1877
Joynarain Hazrah Vs Doorga Prosad Mytee and Others
Calcutta High Court · (1877) ILR (Cal) 475
Privy Council03 Jul 1877
Gajapathi Nilamani Patta Maha Devi Garu Vs Gajapathi Radhamani Patta Maha Devi Garu
Privy Council · (1877) 4 IndApp 212
High Courts29 Jun 1877Dismissed
Bakhat Ram and Another Vs Wazir Ali and Others
Allahabad High Court · (1875) ILR (All) 448
Privy Council28 Jun 1877
Ashgar Ali and Others Vs Delroos Banoo Begum
Privy Council · (1878) 3 ILRPC 325
High Courts21 Jun 1877
Empress on the Prosecution of Jodoonath Ghose Vs Brojonath Dey
Calcutta High Court · (1877) ILR (Cal) 425
Criminal Procedure Code, 1898 (CrPC) — Section 521
High Courts21 Jun 1877
Grish Chunder Roy and Another Vs Boydonath Bag
Calcutta High Court · (1878) ILR (Cal) 26
High Courts21 Jun 1877
Kally Prosonno Hazra Vs Heera Lal Mundle
Calcutta High Court · (1877) ILR (Cal) 468
Limitation Act, 1963 — Section 20, 21
High Courts21 Jun 1877
The Empress Vs Donnelly <BR> In Re: Donnelly
Calcutta High Court · (1877) ILR (Cal) 405
Criminal Procedure Code, 1898 (CrPC) — Section 215
High Courts19 Jun 1877
Kellie Vs Fraser
Calcutta High Court · (1877) ILR (Cal) 446
Letters Patent Act, 1865 — Section 12
High Courts19 Jun 1877
Khoblall Baboo Vs Ramchunder Bose
Calcutta High Court · (1877) ILR (Cal) 435
English County Courts Act — Section 100
High Courts18 Jun 1877
Ede Vs Kanto Nath Shaw
Calcutta High Court · (1878) ILR (Cal) 221
Contract Act, 1872 — Section 37Penal Code, 1860 (IPC) — Section 464
High Courts14 Jun 1877Dismissed
The Board of Revenue for the N.-W.P. in the capacity of the Court of Wards for the Minor Rajah of Kantit Vs Nanku and Another
Allahabad High Court · (1875) ILR (All) 443
Privy Council13 Jun 1877
Muhammad Ewaz and Others Vs Birj Lal and another
Privy Council · (1875) 1 ILRPC 465