High Courts10 Aug 1877Allowed
Gauri Shankar Vs Manohar Lal
Allahabad High Court · (1875) ILR (All) 476
JUDGMENT DATABASE
Search 11,89,668 Indian judgments.
11,89,668 judgments in All Courts · page 59,402 of 59,484
High Courts09 Aug 1877
Ram Kant Roy Chowdhry and Others Vs Bhago Bibee and Others
Calcutta High Court · (1878) ILR (Cal) 293
Evidence Act, 1872 — Section 9
High Courts06 Aug 1877
Kartick Churn Setty Vs Gopalkisto Paulit and Another
Calcutta High Court · (1878) ILR (Cal) 265
Contract Act, 1872 — Section 178
High Courts03 Aug 1877Dismissed
Narayan Das and Others Vs Man Singh
Allahabad High Court · (1875) ILR (All) 480
High Courts03 Aug 1877Allowed
The Empress of India Vs Darba and Others
Allahabad High Court · (1875) ILR (All) 461
High Courts27 Jul 1877
Bhagwan Singh and Another Vs Murli Singh and Another
Allahabad High Court · (1875) ILR (All) 459
High Courts25 Jul 1877
Jugdeep Narain Singh Vs Deendyal Lal
Calcutta High Court · (1878) ILR (Cal) 199
High Courts23 Jul 1877Disposed Of
Udai Singh Vs Bharat Singh and Others
Allahabad High Court · (1875) ILR (All) 456
High Courts20 Jul 1877
Sheik Piru Vs Mohesh Mahto and Another
Calcutta High Court · (1877) ILR (Cal) 471
High Courts20 Jul 1877
Sahebzada Roy Vs Raj Koomar Singh and Others
Calcutta High Court · (1878) ILR (Cal) 20
High Courts20 Jul 1877
Kali Churn Dutt Vs Jogesh Chunder Dutt
Calcutta High Court · (1878) ILR (Cal) 30
High Courts19 Jul 1877
Koegler Vs Prosonno Coomar Chatterjee
Calcutta High Court · (1877) ILR (Cal) 472
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts19 Jul 1877
Lungessur Kooer Vs Sookha Ojha <BR> Radhay Kishan Vs Kali Misser
Calcutta High Court · (1878) ILR (Cal) 152
Privy Council19 Jul 1877
Maharajah Pertab Narain Singh Vs Maharanee Subhao Kooer and others
Privy Council · (1878) 3 ILRPC 626 : (1877) 4 IndApp 228
High Courts16 Jul 1877Dismissed
Dular Chand Vs Balram Dass and Others
Allahabad High Court · (1875) ILR (All) 453
High Courts13 Jul 1877
The Empress of India Vs Kanchan Singh
Allahabad High Court · (1875) ILR (All) 413
Privy Council12 Jul 1877
The Administrator-General of Bengal Vs Juggeswar Roy and others
Privy Council · (1878) 3 ILRPC 193