High Courts06 Jul 1885Dismissed
Jhinguri Tewari and Others Vs Durga and Others
Allahabad High Court · (1885) ILR (All) 878
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11,92,394 judgments in All Courts · page 59,429 of 59,620
High Courts04 Jul 1885Dismissed
Ishri Prasad Vs Sham Lal
Allahabad High Court · (1885) ILR (All) 871
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts04 Jul 1885Allowed
Abadi Husain Vs Jurawan Lal and Others
Allahabad High Court · (1885) ILR (All) 866
Transfer of Property Act, 1882 — Section 58(d)
High Courts03 Jul 1885
Radha Pershad Singh and Another Vs Phuljuri Koer and Another
Calcutta High Court · (1885) ILR (Cal) 402
Civil Procedure Code, 1882 — Section 253
High Courts02 Jul 1885
Dina Nath Mookerjee and Another Vs W. Sheriff
Calcutta High Court · (1885) ILR (Cal) 258
High Courts01 Jul 1885
Peari Mohun Mukherji Vs Banshi Majhi
Calcutta High Court · (1885) ILR (Cal) 757
High Courts01 Jul 1885
Chandra Bhusan Gangopadhya Vs Ram Kanth Banerji and Another
Calcutta High Court · (1885) ILR (Cal) 108
High Courts01 Jul 1885
Miller, Official Assignee Vs Runga Nath Moulick and Others
Calcutta High Court · (1885) ILR (Cal) 389
Privy Council01 Jul 1885
Madan Mohan Lal and Others Vs Lala Sheosanker Sahai
Privy Council · (1885) 12 ILRPC 482
High Courts30 Jun 1885
Mahomed Zamir Vs Abdul Hakim and Another
Calcutta High Court · (1885) ILR (Cal) 67
Privy Council27 Jun 1885
The Official Trustee of Bengal Vs Krishna Chandra Mozumdar and others
Privy Council · (1885) 12 ILRPC 239 : (1885) 12 IndApp 166
Privy Council27 Jun 1885
Kali Prossunno Ghose and Another Vs Kamini Sundari Chaodhrani
Privy Council · (1885) 12 ILRPC 225
Privy Council27 Jun 1885
Srimati Kamini Soondari Chowdhrani Vs Kali Prosunno Ghose and another
Privy Council · (1885) 12 IndApp 215
High Courts25 Jun 1885
Rakhal Das Mukherji Vs Radha Gobind Koer
Calcutta High Court · (1885) ILR (Cal) 82
Civil Procedure Code, 1908 (CPC) — Section 13
Privy Council24 Jun 1885
Moulvi Muhammad Abdul Majid Vs Mussumat Fatima Bibi
Privy Council · (1885) 12 IndApp 159