High Courts23 Jun 1885
Guru Pershad Singh and Another represented by their Mother, Sunderbasi Koer and Another Vs Gossain Munraj Puri and Another
Calcutta High Court · (1885) ILR (Cal) 733
JUDGMENT DATABASE
Search 11,92,394 Indian judgments.
11,92,394 judgments in All Courts · page 59,430 of 59,620
High Courts19 Jun 1885
Jakhu Roy Vs Bhalu Roy and Others
Calcutta High Court · (1885) ILR (Cal) 667
Registration Act, 1877 — Section 50
High Courts19 Jun 1885
In Re: The Menglas Tea estate
Calcutta High Court · (1885) ILR (Cal) 383
Stamp Act, 1899 — Article 60
High Courts19 Jun 1885
J.A. Jackson, Manager of the Jokai Assam Tea Company Limited Vs S. Campbell
Calcutta High Court · (1885) ILR (Cal) 41
Companies Act, 1956 — Section 41
High Courts19 Jun 1885
Jatinga Valley Tea Company Limited Vs Chera Tea Company Limited
Calcutta High Court · (1885) ILR (Cal) 45
Privy Council19 Jun 1885
Mathura Das and Others Vs Alexander Mitchell
Privy Council · (1886) 8 ILRPC 6
High Courts18 Jun 1885
Gungaram Ghose Sirdar Vs Kalipodo Ghose
Calcutta High Court · (1885) ILR (Cal) 661
Registration Act, 1877 — Section 50
High Courts18 Jun 1885
Chand Akund Vs Hem Chundra Chowdhari
Calcutta High Court · (1885) ILR (Cal) 115
Privy Council18 Jun 1885
Kishen and Others Vs The Secretary of State For India In Council
Privy Council · (1885) 12 IndApp 142
Privy Council18 Jun 1885
The Secretary of State For India In Council Vs Kishen and others
Privy Council · (1885) 12 ILRPC 143
High Courts17 Jun 1885
Shamanand Dey Vs Bhuban Pari and Others
Calcutta High Court · (1885) ILR (Cal) 699
High Courts16 Jun 1885
Chooramoni Dey and Others Vs Howrah Mills Company, Ld.
Calcutta High Court · (1885) ILR (Cal) 696
High Courts15 Jun 1885
Champa Kalee Koer Vs Tej Protap Singh
Calcutta High Court · (1885) ILR (Cal) 96
High Courts15 Jun 1885
Surajpal Singh and Others Vs Jairamgir
Allahabad High Court · (1885) ILR (All) 855
Privy Council13 Jun 1885
Toolshi Pershad Singh and Others Vs Rajah Ram Narain Singh
Privy Council · (1885) 12 IndApp 205
Privy Council13 Jun 1885
Ramnarain Singh Vs Tulshi Pershad Singh and others
Privy Council · (1885) 12 ILRPC 117
High Courts13 Jun 1885Disposed Off
Queen-Empress Vs Laskari
Allahabad High Court · (1885) ILR (All) 853