High Courts23 Mar 1868
In Re: Brindaban Chandra Shaw and Nabadwip Chandra Shaw
Calcutta High Court · (1868) 03 CAL CK 0006
JUDGMENT DATABASE
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11,89,755 judgments in All Courts · page 59,478 of 59,488
High Courts19 Mar 1868
Asmut Ali Khan Chowdhry Vs Gholam Mohamed and Another
Calcutta High Court · (1868) 03 CAL CK 0009
High Courts19 Mar 1868
Jan Ali Chowdhry Vs Nittyenund Bose
Calcutta High Court · (1868) 03 CAL CK 0004
High Courts19 Mar 1868
Maharaja Dhiraj Mahatab Chund Bahadoor Vs Bissessur Mullick
Calcutta High Court · (1868) 03 CAL CK 0001
High Courts16 Mar 1868
The Secretary of State Vs The Administrator-General of Bengal
Calcutta High Court · (1868) 03 CAL CK 0003
High Courts07 Feb 1868
Chandramohan Dutt Vs Biswambhar Laha
Calcutta High Court · (1868) 02 CAL CK 0004
High Courts03 Feb 1868
Radha Binode Chowdhry Vs Digumburee Dossee and Others <BR> The Maharaja of Burdwan Vs Nund Kishore Doss Mohunt
Calcutta High Court · (1868) 02 CAL CK 0007
High Courts03 Feb 1868
In Re: Digumburee Dabee and Soroop Chunder Hazra
Calcutta High Court · (1868) 02 CAL CK 0003
High Courts03 Feb 1868
Luckhun Singh Vs Kooldeep Narain Singh and Others
Calcutta High Court · (1868) 02 CAL CK 0002
High Courts03 Feb 1868
Deen Dyal Sahoo Vs Radha Muddun Mohun Doss and Others
Calcutta High Court · (1868) 02 CAL CK 0001
High Courts31 Jan 1868
Messes R. Watson and Co. Vs Pulin Behari Sen
Calcutta High Court · (1868) 01 CAL CK 0004
High Courts31 Jan 1868
Abdul Haye and Others Vs Nawab Raj and Others
Calcutta High Court · (1868) 01 CAL CK 0003