High Courts27 Feb 1865
Kowar Bijoi Kesal Roy Bahadur Vs Samasundari and Others
Calcutta High Court · (1865) 02 CAL CK 0001
JUDGMENT DATABASE
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11,89,668 judgments in All Courts · page 59,480 of 59,484
High Courts22 Feb 1865
Rajkrishna Mookerjee Vs Parbati Charan Mookerjee
Calcutta High Court · (1865) 02 CAL CK 0003
High Courts25 Jan 1865
Moulvi Abdul Farar Vs Sonatan Ghose and Others
Calcutta High Court · (1865) 01 CAL CK 0001
High Courts18 Jan 1865
Madhusudan Pal Chowdhry Vs John Poulson
Calcutta High Court · (1865) 01 CAL CK 0003
High Courts09 Jan 1865
Madhusudan Pal Chowdhry Vs Piziruddin
Calcutta High Court · (1865) 01 CAL CK 0002
High Courts10 Dec 1864
Ramnarayan Banerjee and Others Vs Jayakrishna Mookerjee
Calcutta High Court · (1864) 12 CAL CK 0002
High Courts11 Apr 1864
Lala Joti Lal Vs Mussamat Durani Kower <BR> Mussamat Lal Kower Vs Baboo Jaikaran Lal
Calcutta High Court · (1864) 04 CAL CK 0001
High Courts08 Apr 1864
Bhawani Charan Mitter Vs D.H. Kearnes
Calcutta High Court · (1864) 04 CAL CK 0002
High Courts07 Apr 1864
Gaurhari Gui Vs Peari Dasi <BR> Gobindmani Dasi Vs Shamlal Bysak <BR> Kalikumar Chowdhry and Others Vs Ramdas Shaha and Others <BR> Machooram Sen Vs Gaurhari Gui
Calcutta High Court · (1864) 04 CAL CK 0003
High Courts28 Sept 1863
Fakir Rawot and Others Vs Sheikh Emambaksh
Calcutta High Court · (1863) 09 CAL CK 0001
High Courts26 Aug 1863
Raghu Ram Biswas Vs Ram Chandra Dobay
Calcutta High Court · (1863) 08 CAL CK 0003
High Courts25 Aug 1863
Baboo Lachmipat Sing Vs Mahomed Mooneer
Calcutta High Court · (1863) 08 CAL CK 0002
High Courts21 Aug 1863
Gourmonee Goopto Vs Mudun Mohan Roy
Calcutta High Court · (1863) 08 CAL CK 0001
High Courts07 Jul 1863
Bhubun Mohun Biswas Vs Ram Kanth Chowdhry
Calcutta High Court · (1863) 07 CAL CK 0002
High Courts12 Jun 1863
Iswar Chandra Mitter and Others Vs Shamasundari Dasi
Calcutta High Court · (1863) 06 CAL CK 0002
High Courts03 Jun 1863
Ananda Mayi Dasi Vs Patit Pabuni Dasi and Others
Calcutta High Court · (1863) 06 CAL CK 0003
High Courts01 Jun 1863
Misri Kooer Vs Maharaja Maheswar Buksh Sing and Another <BR> Sriongo Kooer Vs Maharaja Maheswar Buksh Sing
Calcutta High Court · (1863) 06 CAL CK 0001