Privy Council17 Nov 1875
Krishna Behari Roy Vs Brojeswari Chowdranee and others
Privy Council · (1876) 1 ILRPC 144 : (1875) 2 IndApp 283
JUDGMENT DATABASE
Search 11,91,019 Indian judgments.
11,91,019 judgments in All Courts · page 59,483 of 59,551
High Courts28 Sept 1875
The East Indian Railway Company Vs The Bengal Coal Company
Calcutta High Court · (1876) ILR (Cal) 95
High Courts17 Sept 1875
In Re: Lukhyakant Bose
Calcutta High Court · (1876) ILR (Cal) 180
Charter Act, 1861 — Section 15
High Courts13 Sept 1875
Mokoondo Lall Shaw and Another Vs Gonesh Chunder Shaw and Another
Calcutta High Court · (1876) ILR (Cal) 104
High Courts09 Sept 1875
In Re: Omritolall Dey
Calcutta High Court · (1876) ILR (Cal) 79
Charter Act, 1861 — Section 9
High Courts02 Sept 1875
Nobo Doorga Dossee and Another Vs Foyzbux Chowdhry
Calcutta High Court · (1876) ILR (Cal) 202
High Courts28 Aug 1875
Basheer and Another Vs Ellem and Another
Calcutta High Court · (1876) ILR (Cal) 185
High Courts27 Aug 1875Dismissed
Musammat Zakia Vs Hamir Singh and Others
Allahabad High Court · (1875) ILR (All) 57
High Courts27 Aug 1875Disposed Off
Sarfraz and Others Vs Daia Chand and Others
Allahabad High Court · (1875) ILR (All) 117
High Courts27 Aug 1875Allowed
Thakur Dial and Others Vs Debi Parshad and Others
Allahabad High Court · (1875) ILR (All) 105
High Courts26 Aug 1875Dismissed
The Government, North-Western Provinces Vs Shugan Chand
Allahabad High Court · (1875) ILR (All) 79
High Courts26 Aug 1875Dismissed
Uda Begam Vs Imam-ud-din and Others
Allahabad High Court · (1875) ILR (All) 82
High Courts23 Aug 1875
M.Z. Martin and Another Vs F.W. Baker and Another
Calcutta High Court · (1875) 08 CAL CK 0006
High Courts23 Aug 1875
Dorab Ally Khan Vs Khajah Moheeoodden
Calcutta High Court · (1876) ILR (Cal) 56
High Courts22 Aug 1875Allowed
Bisheshar Singh and Others Vs Parmeshar Rai and Others
Allahabad High Court · (1875) ILR (All) 53