JUDGMENT DATABASE
Search 11,92,394 Indian judgments.
11,92,394 judgments in All Courts · page 59,551 of 59,620
In the Goods of: Wilson (deceased)
Calcutta High Court · (1876) ILR (Cal) 150
Mussumat Phoolbas Koonwur and Another Vs Lalla Jogeshur Sahoy and others and The Revived Suit
Privy Council · (1876) 3 IndApp 7
Gouree Lall Singh Vs Joodhisteer Hajrah and Others
Calcutta High Court · (1876) ILR (Cal) 360
Thakoor Kapilnath Sahai Vs The Government
Calcutta High Court · (1876) ILR (Cal) 142
Remfry and Another Vs Shillingford and Another
Calcutta High Court · (1876) 01 CAL CK 0002
Barkat-ul-lah Khan Vs Reenie and Another
Allahabad High Court · (1875) ILR (All) 17
Juneswar Dass (For Self and As Guardian of Chunder Coomar) Vs Mahabeer Singh, Ram Adheen Sing and others
Privy Council · (1875) 3 IndApp 1
Mahabeer Singh and Others Vs Juneswar Dass
Calcutta High Court · (1876) ILR (Cal) 164
Thakur Das and Others Vs Chunni
Allahabad High Court · (1875) ILR (All) 126
Rajah Kishen Dutt Ram Panday Vs Narendar Bahadoor Singh
Privy Council · (1875) 3 IndApp 85
Mudhoo Mutty Goopta and Another Vs Dyebukee Nundun Sen and Another
Calcutta High Court · (1876) ILR (Cal) 123
Mothoormohun Roy Vs Soorendro Narain Deb
Calcutta High Court · (1876) ILR (Cal) 109
Matungee Churn Mitter Vs Moorrary Mohun Ghose and Others
Calcutta High Court · (1876) ILR (Cal) 175
Krishna Behari Roy Vs Brojeswari Chowdranee and others
Privy Council · (1876) 1 ILRPC 144 : (1875) 2 IndApp 283
The East Indian Railway Company Vs The Bengal Coal Company
Calcutta High Court · (1876) ILR (Cal) 95
In Re: Lukhyakant Bose
Calcutta High Court · (1876) ILR (Cal) 180
Mokoondo Lall Shaw and Another Vs Gonesh Chunder Shaw and Another
Calcutta High Court · (1876) ILR (Cal) 104