JUDGMENT DATABASE
Search 12,02,073 Indian judgments.
12,02,073 judgments in All Courts · page 59,525 of 60,104
Privy Council26 Jul 1905
Basanta Kumari Debi Vs Kamikshiya Kumari Debi
Privy Council · (1906) 33 ILRPC 23
Privy Council26 Jul 1905
Kamikshya Kumari Debi (And Afterwards Her Heirs) Vs Basanta Kumari Debi
Privy Council · (1905) 32 IndApp 181
High Courts26 Jul 1905
Muthusami Pillai Vs Arunachellam Chettiar and Another
Madras High Court · (1906) ILR (Mad) 79
High Courts26 Jul 1905
Muthusami Pillai Vs Arunachallam Chettiar and Another
Madras High Court · (1905) 15 MLJ 361
High Courts25 Jul 1905
Elumalai Chettiar Vs Natesa Mudaliar and Another
Madras High Court · (1906) ILR (Mad) 81
High Courts24 Jul 1905
Akhil Chandra Mandal and Others Vs Surendra Nath Dutt and Others
Calcutta High Court · 5 Ind. Cas. 306
High Courts24 Jul 1905Dismissed
Protap Chandra Chatterjee and others Vs Durga Charan Ghose and Another
Calcutta High Court · (1905) 07 CAL CK 0016
High Courts24 Jul 1905
Hare Nath Das and Another Vs Syed Hossain Ali
Calcutta High Court · (1905) 07 CAL CK 0012
High Courts24 Jul 1905
Manjappa Roi Vs Krishnayya
Madras High Court · (1906) ILR (Mad) 113
Transfer of Property Act, 1882 — Section 43
High Courts22 Jul 1905
In Re: Mylne
Calcutta High Court · (1906) ILR (Cal) 625
Evidence Act, 1872 — Section 114, 85
High Courts22 Jul 1905
Budhai Sheik Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 292
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 143
High Courts20 Jul 1905Dismissed
J.J. Guise and Others Vs Ananta Ram Rathi and Others
Calcutta High Court · (1905) 07 CAL CK 0008