High Courts09 Aug 1898
Mayandi Chetti Vs Mrs. Oliver, and Others
Madras High Court · (1899) ILR (Mad) 261 : (1898) 8 MLJ 196
Evidence Act, 1872 — Section 92
JUDGMENT DATABASE
Search 11,99,107 Indian judgments.
11,99,107 judgments in All Courts · page 59,527 of 59,956
High Courts08 Aug 1898Dismissed
The Delhi and London Bank Ltd. Vs Chaudhri Partab Bhaskar and Others
Allahabad High Court · (1899) ILR (All) 29
High Courts08 Aug 1898
Jadubar Singh and Others Vs Sheo Saran Singh
Allahabad High Court · (1899) ILR (All) 26
High Courts07 Aug 1898
Muruga Pillai Vs Subrahmania Aiyar
Madras High Court · (1898) 8 MLJ 197
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts06 Aug 1898Dismissed
Queen-Empress Vs Ram Baran Singh
Allahabad High Court · (1899) ILR (All) 25
High Courts05 Aug 1898Dismissed
Gur Prasad and Others Vs Ram Lal and Others
Allahabad High Court · (1899) ILR (All) 20
High Courts05 Aug 1898Dismissed
Muhammad Husen Vs Muzaffar Husen and Another
Allahabad High Court · (1899) ILR (All) 22
High Courts03 Aug 1898Dismissed
Queen-Empress Vs Bhairab Chunder Chuckerbutty
Calcutta High Court · (1898) 08 CAL CK 0005
Privy Council03 Aug 1898
Bodha Bibi and Another Vs Sayed Mazhar Husain
Privy Council · (1898) 25 IndApp 219
High Courts03 Aug 1898Dismissed
The Collector of Moradabad Vs Harbans Singh and Another
Allahabad High Court · (1899) ILR (All) 17
High Courts03 Aug 1898Dismissed
Sahib Ali and Others Vs Subhan Ali and Others
Allahabad High Court · (1899) ILR (All) 12
High Courts03 Aug 1898
Rajah of Venkatagiri Vs Sheik Bade Saheb and Another
Madras High Court · (1898) 8 MLJ 219
Limitation Act, 1963 — Section 19
High Courts03 Aug 1898
Asan Koothoo Sahib Mercoyar and Others Vs Ramanatha Chetty
Madras High Court · (1898) 8 MLJ 159
High Courts02 Aug 1898
Dulali Bewa and Another Vs Saroda Kinkar Paulit and Others and Bartu Pali and Another
Calcutta High Court · (1898) 08 CAL CK 0013
High Courts02 Aug 1898
Sambbu Chandra Bepari Vs Krishna Charan Bepari and Others
Calcutta High Court · (1899) ILR (Cal) 179
High Courts02 Aug 1898
Sreeman Shadagopa Srinivasaswami Vs Ramanuja Chariar and Another
Madras High Court · (1899) ILR (Mad) 117 : (1898) 8 MLJ 190