JUDGMENT DATABASE
Search 11,92,647 Indian judgments.
11,92,647 judgments in All Courts · page 59,618 of 59,633
High Courts10 Aug 1868
Cook and Others Vs Jadab Chandra Nandi
Calcutta High Court · (1868) 08 CAL CK 0008
High Courts08 Aug 1868
Raghunandan Thakur Vs Ram Charankapali
Calcutta High Court · (1868) 08 CAL CK 0025
High Courts08 Aug 1868Dismissed
Kumara Asima Krishna Deb Vs Kumara Kumara Krishna Deb
Calcutta High Court · (1868) 08 CAL CK 0024
High Courts08 Aug 1868
Raja Nilmani Sing Vs Annadaprasad Mookerjee
Calcutta High Court · (1868) 08 CAL CK 0011
High Courts07 Aug 1868
Madhusudan Manji Vs Debigobinda Newgi
Calcutta High Court · (1868) 08 CAL CK 0016
High Courts07 Aug 1868
Sheikh Rahmatulla Vs Sheikh Sariutulla Kagchi
Calcutta High Court · (1868) 08 CAL CK 0015
High Courts06 Aug 1868
The Maharani of Burdwan Vs Srimati Baradasundari Debi
Calcutta High Court · (1868) 08 CAL CK 0021
High Courts06 Aug 1868
Kaim Ali Jawardar Vs Lakhikant Chuckerbutty
Calcutta High Court · (1868) 08 CAL CK 0013
High Courts06 Aug 1868
In Re: Gajadhar Prasad Narayan Sing
Calcutta High Court · (1868) 08 CAL CK 0007
High Courts05 Aug 1868
Chandrakant Bhattacharji Vs Jadupati Chatterji
Calcutta High Court · (1868) 08 CAL CK 0002
High Courts31 Jul 1868
Anandalal Das Vs Radhamohan Shaw and Others
Calcutta High Court · (1868) 07 CAL CK 0034
High Courts31 Jul 1868
Syed Shah Enaet Hossein Vs Syed Ramzan Ali
Calcutta High Court · (1868) 07 CAL CK 0001
High Courts29 Jul 1868
Raja Rameswar Nath Sing Vs Haralal Sing
Calcutta High Court · (1868) 07 CAL CK 0029