High Courts13 Jul 1882
Manickya Moyee Vs Boroda Prosad Mookerjee and Another
Calcutta High Court · (1883) ILR (Cal) 355
Limitation Act, 1963 — Section 22, 5
JUDGMENT DATABASE
Search 11,95,391 Indian judgments.
11,95,391 judgments in All Courts · page 59,616 of 59,770
High Courts12 Jul 1882
Mirza Ahmed Begg Vs The Administrator-General of Bengal
Calcutta High Court · (1883) ILR (Cal) 33
High Courts12 Jul 1882
Surjokant Nundi Vs Mohesh Chunder Dutt and Others
Calcutta High Court · (1883) ILR (Cal) 70
High Courts12 Jul 1882
In Re: Indian Companies'' Act of 1866 and of the Media Tea Co., Limited. and C. Kernot
Calcutta High Court · (1883) ILR (Cal) 14
High Courts12 Jul 1882
Beer Chunder Manickya Vs Hurro Chunder Burmon
Calcutta High Court · (1883) ILR (Cal) 211
High Courts11 Jul 1882
Tinumoni Dasi Vs Nibarun Chunder Gupta and Others
Calcutta High Court · (1883) ILR (Cal) 154
High Courts11 Jul 1882
Tarachand Dass and Others Vs Prokash Chunder Dass
Calcutta High Court · (1883) ILR (Cal) 82
Registration Act, 1877 — Section 17
High Courts11 Jul 1882
Rup Lall Das and Another Vs Nobin Chunder Roy
Calcutta High Court · (1883) ILR (Cal) 377
High Courts09 Jul 1882
The Empress Vs Pemantle
Calcutta High Court · (1882) ILR (Cal) 971
Penal Code, 1860 (IPC) — Section 366
High Courts07 Jul 1882
Sreenath Roy Vs Radhanath Mookerjee
Calcutta High Court · (1883) ILR (Cal) 773
High Courts03 Jul 1882
In Re: the matter of the Petition of Hemlota Dabee
Calcutta High Court · (1883) ILR (Cal) 226
Succession Act, 1925 — Section 50
High Courts03 Jul 1882
Luchmiput Singh Vs Amir Alum and Others
Calcutta High Court · (1883) ILR (Cal) 176
High Courts03 Jul 1882
Mohadeay Kooer Vs Huruk Narain and Others
Calcutta High Court · (1883) ILR (Cal) 244
High Courts03 Jul 1882
Goberdhun Lall Vs Behary Lall and Another
Calcutta High Court · (1883) ILR (Cal) 446
Limitation Act, 1963 — Article 179
High Courts30 Jun 1882
Nihal Chand, alias Chutto Lal, and Others Vs Rameshari Dassee
Calcutta High Court · (1883) ILR (Cal) 214
High Courts30 Jun 1882
David Vs Grish Chunder Guha
Calcutta High Court · (1883) ILR (Cal) 183
Mofussil Small Cause Court Act, 1865 — Section 6