High Courts25 Feb 1878Dismissed
Empress of India Vs Seymour
Allahabad High Court · (1875) ILR (All) 630
JUDGMENT DATABASE
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11,94,396 judgments in All Courts · page 59,632 of 59,720
High Courts19 Feb 1878
Bemolasoondury Chowdhrain and Others Vs Punchanun Chowdhry and Others
Calcutta High Court · (1878) ILR (Cal) 706
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts19 Feb 1878Dismissed
Mahabir and Another Vs Baijnath
Allahabad High Court · (1875) ILR (All) 608
High Courts18 Feb 1878
Rajcoomaree Dassee Vs Gopal Chunder Bose and Others
Calcutta High Court · (1878) ILR (Cal) 515
High Courts18 Feb 1878
The Empress Vs Baidanath Das
Calcutta High Court · (1878) 02 CAL CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 222
High Courts18 Feb 1878
Narain Singh Vs Ram Lall Mookerjee
Calcutta High Court · (1878) 02 CAL CK 0002
High Courts16 Feb 1878
The Collector of Jessore Vs Hurrish Chunder Roy
Calcutta High Court · (1878) ILR (Cal) 713
High Courts15 Feb 1878
The Collector of Bareilly Vs Gulzari Lal and Others
Allahabad High Court · (1875) ILR (All) 596
High Courts13 Feb 1878Disposed Of
Wilayat-un-nissa Vs Najib-un-nissa
Allahabad High Court · (1875) ILR (All) 583
High Courts12 Feb 1878
The Empress Vs Amiruddeen
Calcutta High Court · (1878) 02 CAL CK 0009
Penal Code, 1860 (IPC) — Section 217
High Courts12 Feb 1878
The Empress on the Prosecution of Johardi Sheik Vs Hematulla
Calcutta High Court · (1878) 02 CAL CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 215
Privy Council12 Feb 1878
Periasami and Others Sons of Salugai Tevar Vs Periasami and another; Ramasami Chetti and others, And; Kosalarama Pillai and another
Privy Council · (1878) 5 IndApp 61
High Courts11 Feb 1878
In Re: Umbica Nundun Biswas (an Insolvent)
Calcutta High Court · (1878) 02 CAL CK 0017
Provincial Insolvency Act, 1920 — Section 26
High Courts11 Feb 1878
Hemendro Coomar Mullick Vs Rajendrolall Moonshee and Another
Calcutta High Court · (1878) ILR (Cal) 354
Contract Act, 1872 — Section 43