High Courts02 Apr 1878Dismissed
Empress of India Vs Megha
Allahabad High Court · (1875) ILR (All) 637
JUDGMENT DATABASE
Search 11,94,573 Indian judgments.
11,94,573 judgments in All Courts · page 59,639 of 59,729
High Courts01 Apr 1878
Harasatoollah and Others Vs Brojonath Ghose
Calcutta High Court · (1878) ILR (Cal) 730
Civil Procedure Code, 1877 — Section 318, 319Limitation Act, 1963 — Article 165(II)
High Courts01 Apr 1878
Panchcowrie Mull and Others Vs Chumroolall and Others
Calcutta High Court · (1878) ILR (Cal) 564
High Courts01 Apr 1878
Dwarkanath Bysack and Another Vs Burroda Persaud Bysack
Calcutta High Court · (1879) ILR (Cal) 443
High Courts29 Mar 1878
Ubilack Rai and Others Vs Dallial Rai and Others
Calcutta High Court · (1878) ILR (Cal) 557
Evidence Act, 1872 — Section 90
High Courts27 Mar 1878
The Empress on the Prosecution of Denonath Ghattack Vs Rajcoomar Singh and Another
Calcutta High Court · (1878) ILR (Cal) 573
Criminal Procedure Code, 1898 (CrPC) — Section 530Penal Code, 1860 (IPC) — Section 23, 425, 99
High Courts25 Mar 1878
Deo Narain Singh and Another Vs Lal Sahoo
Calcutta High Court · (1878) ILR (Cal) 781
High Courts22 Mar 1878
Jogender Nath Paul Vs Ram Coomar Paul
Calcutta High Court · (1879) ILR (Cal) 56
High Courts22 Mar 1878
The Empress Vs Kudrutoollah and Others
Calcutta High Court · (1878) 03 CAL CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 4
High Courts22 Mar 1878Disposed Off
Empress of India Vs Dharam Das
Allahabad High Court · (1875) ILR (All) 635
High Courts21 Mar 1878
Suddurtonnessa and Another Vs Majada Khaton and Another
Calcutta High Court · (1878) ILR (Cal) 694
High Courts20 Mar 1878
Sardar Doyal Singh Vs Shib Prokash Singh
Calcutta High Court · (1878) ILR (Cal) 545
High Courts14 Mar 1878
Sudder Ally and Others Vs Bhugwan Chunder Dass and Another
Calcutta High Court · (1879) ILR (Cal) 41
High Courts14 Mar 1878Dismissed
Bhugwan Chunder Dass and Another Vs Sudder Ally and Others
Calcutta High Court · (1878) 03 CAL CK 0012
High Courts14 Mar 1878
Catchick and Another Vs Pogose
Calcutta High Court · (1878) ILR (Cal) 709
Charter Act, 1861 — Section 15
High Courts12 Mar 1878
Seth Gokul Dass Gopal Dass Vs Murli and Zalim, Heirs of Tarapat
Calcutta High Court · (1878) ILR (Cal) 603
Contract Act, 1872 — Section 20, 23(2)