High Courts30 Apr 1880
Chundee Churn Roy Vs Shib Chunder Mundul
Calcutta High Court · (1880) ILR (Cal) 945
Limitation Act, 1963 — Section 26
JUDGMENT DATABASE
Search 11,95,259 Indian judgments.
11,95,259 judgments in All Courts · page 59,640 of 59,763
High Courts29 Apr 1880
Uggrakant Chowdhry and Others Vs Hurro Chunder Shiekdar and Others
Calcutta High Court · (1881) ILR (Cal) 209
Evidence Act, 1872 — Section 90
High Courts29 Apr 1880
Shumbhoonath Shaha Vs Guruchurn Lahiri
Calcutta High Court · (1880) ILR (Cal) 894
Limitation Act, 1871 — Article 167(ii)Limitation Act, 1877 — Section 2
High Courts29 Apr 1880
Payn Vs The Administrator-General of Bengal and Others
Calcutta High Court · (1880) ILR (Cal) 766
High Courts29 Apr 1880Dismissed
Mumford Vs Peal and Another
Allahabad High Court · (1880) ILR (All) 857
High Courts28 Apr 1880Dismissed
Bhagwan Prasad Vs Sheo Sahai
Allahabad High Court · (1880) ILR (All) 856
High Courts27 Apr 1880Dismissed
Ghulam Mustafa Vs Hurmat and Another
Allahabad High Court · (1880) ILR (All) 854
High Courts26 Apr 1880
The Empress Vs Anuntram Singh and Others
Calcutta High Court · (1880) ILR (Cal) 954
Criminal Procedure Code, 1898 (CrPC) — Section 122, 193, 346
High Courts22 Apr 1880
The Empress Vs Kala Chand Dass and Others
Calcutta High Court · (1881) ILR (Cal) 14
Criminal Procedure Code, 1898 (CrPC) — Section 505
High Courts22 Apr 1880Disposed Of
Mohan Lal Vs Ram Dial and Another
Allahabad High Court · (1880) ILR (All) 843
High Courts20 Apr 1880
Khuda Bakhsh Vs Sheo Din and Another
Allahabad High Court · (1886) ILR (All) 405
High Courts19 Apr 1880
Johuri Mahton Vs Thakoor Nath Lukee
Calcutta High Court · (1880) ILR (Cal) 830
High Courts15 Apr 1880
In Re: McCorkindale (Deceased)
Calcutta High Court · (1881) ILR (Cal) 1
Contract Act, 1872 — Section 171
High Courts15 Apr 1880Dismissed
Asghar Ali Shah Vs Jhanda Mal and Another
Allahabad High Court · (1880) ILR (All) 839
High Courts14 Apr 1880
Gumani Vs Ram Padarath Lal and Others
Allahabad High Court · (1880) ILR (All) 838
High Courts13 Apr 1880
Ganesh Lal Tewari Vs Shamnarain and Others
Calcutta High Court · (1881) ILR (Cal) 213
High Courts13 Apr 1880
Lootfulhuck Vs Gopee Chunder Mojoomdar
Calcutta High Court · (1880) ILR (Cal) 941