High Courts08 Jun 1880
Obhoy Churn Bagchi Vs Chunder Sikhur Bundopadhyo and Others
Calcutta High Court · (1881) ILR (Cal) 8
JUDGMENT DATABASE
Search 11,95,391 Indian judgments.
11,95,391 judgments in All Courts · page 59,644 of 59,770
High Courts08 Jun 1880
Fakera Doobay and Others Vs Sheo Churn Singh
Calcutta High Court · (1881) ILR (Cal) 91
High Courts07 Jun 1880
Ramconnoy Audicarry Vs Johur Lall Dutt
Calcutta High Court · (1880) ILR (Cal) 867
Contract Act, 1872 — Section 10
High Courts03 Jun 1880
Doolie Chand and Others Vs Omda Khanum alias Baboo Shubibu and Others
Calcutta High Court · (1880) 06 CAL CK 0024
High Courts02 Jun 1880
Giridhur Chowdhry by his Guardian Kamini Chowdhrani Vs Luchmun Dass
Calcutta High Court · (1880) ILR (Cal) 855
High Courts01 Jun 1880
Fatten Lall Vs Gujju Lall
Calcutta High Court · (1881) ILR (Cal) 171
Evidence Act, 1872 — Section 13, 40, 41, 43
High Courts01 Jun 1880
Ishwar Chunder Dutt and Others Vs Ram Krishna Dass
Calcutta High Court · (1880) ILR (Cal) 902
High Courts01 Jun 1880
Udoi Chand alias Munmun Vs Umaid Bahadur
Calcutta High Court · (1881) ILR (Cal) 119
High Courts31 May 1880
Kalishunkur Doss Vs Gopal Chunder Dutt
Calcutta High Court · (1881) ILR (Cal) 49
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts31 May 1880
Pohkar Singh Vs Chandika Singh and Another
Allahabad High Court · (1880) ILR (All) 906
High Courts31 May 1880
Wilayat Ali Vs Akbari Begum and Others
Allahabad High Court · (1880) ILR (All) 908
High Courts31 May 1880Disposed Of
Empress of India Vs Ilahi Bakhsh
Allahabad High Court · (1880) ILR (All) 910
High Courts28 May 1880
In Re: Petition of Chundernath Sen
Calcutta High Court · (1880) ILR (Cal) 875
Criminal Procedure Code, 1898 (CrPC) — Section 521, 532
High Courts27 May 1880Dismissed
Misri Lal Vs Karman Bibi and Others
Allahabad High Court · (1880) ILR (All) 904
High Courts27 May 1880Dismissed
Baldeo Singh and Another Vs Hari Singh
Allahabad High Court · (1880) ILR (All) 905
High Courts26 May 1880
Nobocoomar Mookhopadhaya Vs Siru Mullick
Calcutta High Court · (1881) ILR (Cal) 94