High Courts26 May 1880
Chimman Singh Vs Subran Kuar and Others
Allahabad High Court · (1880) ILR (All) 902
JUDGMENT DATABASE
Search 11,95,391 Indian judgments.
11,95,391 judgments in All Courts · page 59,645 of 59,770
High Courts25 May 1880
Ramessuri Dassee Vs Doorgadass Chatterjee
Calcutta High Court · (1881) ILR (Cal) 103
High Courts21 May 1880
Haran Chunder Banerji and Others Vs Hurro Mohun Chuokerbutty
Calcutta High Court · (1881) ILR (Cal) 41
High Courts21 May 1880
Rajender Dutt Vs Sham Chund Mitter and Others
Calcutta High Court · (1881) ILR (Cal) 106
Criminal Procedure Code, 1898 (CrPC) — Section 196
High Courts21 May 1880
Khetturpaul Sritirutno and Another Vs Kedarnath Nag
Calcutta High Court · (1881) ILR (Cal) 34
High Courts21 May 1880Dismissed
Ganga Ram and Another Vs Chandra Sen
Allahabad High Court · (1880) ILR (All) 899
High Courts20 May 1880
The Government of Bengal Vs Mahaddi and Another
Calcutta High Court · (1880) ILR (Cal) 871
Criminal Procedure Code, 1898 (CrPC) — Section 457Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304, 325
High Courts20 May 1880
Ram Lall Nag Vs Koylash Chunder Koosari and Another
Calcutta High Court · (1881) ILR (Cal) 206
High Courts19 May 1880
In Re: Reference by Board of Revenue, N.-W.P., Under Act I of 1879
Allahabad High Court · (1880) ILR (All) 664
High Courts14 May 1880
Hurro Sundari Dabia Vs Chunder Kant Bhuttacharjee
Calcutta High Court · (1881) ILR (Cal) 17
Succession Act, 1865 — Section 50
High Courts14 May 1880
Bolakee Lall Vs Thakoor Pertam Singh and Others
Calcutta High Court · (1880) ILR (Cal) 928
High Courts13 May 1880
Noshai Mistri and Ram Chunder Haldar Vs The Empress
Calcutta High Court · (1880) ILR (Cal) 958
Criminal Procedure Code, 1898 (CrPC) — Section 122, 346Evidence Act, 1872 — Section 33
High Courts13 May 1880Dismissed
Ram Baran Ram Vs Salig Ram Singh
Allahabad High Court · (1880) ILR (All) 896
High Courts13 May 1880Dismissed
Mata Prasad and Another Vs Nasir Husain
Allahabad High Court · (1880) ILR (All) 891
High Courts12 May 1880
Nursing Doyal Vs Hurryhur Saha
Calcutta High Court · (1880) ILR (Cal) 897
Limitation Act, 1871 — Section 12, 29Limitation Act, 1877 — Section 2
Privy Council11 May 1880
Lakshman Dada Naik Vs Ramchandra Dada Naik
Privy Council · (1880) 7 IndApp 181
High Courts10 May 1880
Sutyabhama Dassee Vs Krishna Shunder Chatterjee and Another
Calcutta High Court · (1881) ILR (Cal) 55