High Courts27 Apr 1880Dismissed
Ghulam Mustafa Vs Hurmat and Another
Allahabad High Court · (1880) ILR (All) 854
JUDGMENT DATABASE
Search 11,95,391 Indian judgments.
11,95,391 judgments in All Courts · page 59,647 of 59,770
High Courts26 Apr 1880
The Empress Vs Anuntram Singh and Others
Calcutta High Court · (1880) ILR (Cal) 954
Criminal Procedure Code, 1898 (CrPC) — Section 122, 193, 346
High Courts22 Apr 1880
The Empress Vs Kala Chand Dass and Others
Calcutta High Court · (1881) ILR (Cal) 14
Criminal Procedure Code, 1898 (CrPC) — Section 505
High Courts22 Apr 1880Disposed Of
Mohan Lal Vs Ram Dial and Another
Allahabad High Court · (1880) ILR (All) 843
High Courts20 Apr 1880
Khuda Bakhsh Vs Sheo Din and Another
Allahabad High Court · (1886) ILR (All) 405
High Courts19 Apr 1880
Johuri Mahton Vs Thakoor Nath Lukee
Calcutta High Court · (1880) ILR (Cal) 830
High Courts15 Apr 1880
In Re: McCorkindale (Deceased)
Calcutta High Court · (1881) ILR (Cal) 1
Contract Act, 1872 — Section 171
High Courts15 Apr 1880Dismissed
Asghar Ali Shah Vs Jhanda Mal and Another
Allahabad High Court · (1880) ILR (All) 839
High Courts14 Apr 1880
Gumani Vs Ram Padarath Lal and Others
Allahabad High Court · (1880) ILR (All) 838
High Courts13 Apr 1880
Ganesh Lal Tewari Vs Shamnarain and Others
Calcutta High Court · (1881) ILR (Cal) 213
High Courts13 Apr 1880
Lootfulhuck Vs Gopee Chunder Mojoomdar
Calcutta High Court · (1880) ILR (Cal) 941
High Courts13 Apr 1880
Empress of India Vs Nawab and Another
Allahabad High Court · (1880) ILR (All) 835
High Courts12 Apr 1880
Ramnidhee Manjee Vs Parbutty Dassee
Calcutta High Court · (1880) ILR (Cal) 823
High Courts12 Apr 1880Disposed Of
Hira Singh Vs Ganga Sahai and Another
Allahabad High Court · (1880) ILR (All) 809
High Courts12 Apr 1880Dismissed
Qutub Husain Vs Jagat Narain and Another
Allahabad High Court · (1880) ILR (All) 807
High Courts12 Apr 1880
Empress of India Vs Deoki Nandan Lal
Allahabad High Court · (1880) ILR (All) 806
High Courts08 Apr 1880
Mohindrobhoosun Biswas Vs Shosheebhoosun Biswas
Calcutta High Court · (1880) ILR (Cal) 882
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts08 Apr 1880
Toponidhee Dhirj Gir Gosain Vs Sreeputty Sahanee
Calcutta High Court · (1880) ILR (Cal) 832
Civil Procedure Code, 1908 (CPC) — Section 13