High Courts18 Feb 1878
The Empress Vs Baidanath Das
Calcutta High Court · (1878) 02 CAL CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 222
JUDGMENT DATABASE
Search 11,97,711 Indian judgments.
11,97,711 judgments in All Courts · page 59,798 of 59,886
High Courts18 Feb 1878
Narain Singh Vs Ram Lall Mookerjee
Calcutta High Court · (1878) 02 CAL CK 0002
High Courts16 Feb 1878
The Collector of Jessore Vs Hurrish Chunder Roy
Calcutta High Court · (1878) ILR (Cal) 713
High Courts15 Feb 1878
The Collector of Bareilly Vs Gulzari Lal and Others
Allahabad High Court · (1875) ILR (All) 596
High Courts13 Feb 1878Disposed Of
Wilayat-un-nissa Vs Najib-un-nissa
Allahabad High Court · (1875) ILR (All) 583
High Courts12 Feb 1878
The Empress Vs Amiruddeen
Calcutta High Court · (1878) 02 CAL CK 0009
Penal Code, 1860 (IPC) — Section 217
High Courts12 Feb 1878
The Empress on the Prosecution of Johardi Sheik Vs Hematulla
Calcutta High Court · (1878) 02 CAL CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 215
Privy Council12 Feb 1878
Periasami and Others Sons of Salugai Tevar Vs Periasami and another; Ramasami Chetti and others, And; Kosalarama Pillai and another
Privy Council · (1878) 5 IndApp 61
High Courts11 Feb 1878
In Re: Umbica Nundun Biswas (an Insolvent)
Calcutta High Court · (1878) 02 CAL CK 0017
Provincial Insolvency Act, 1920 — Section 26
High Courts11 Feb 1878
Hemendro Coomar Mullick Vs Rajendrolall Moonshee and Another
Calcutta High Court · (1878) ILR (Cal) 354
Contract Act, 1872 — Section 43
High Courts11 Feb 1878
Mothoormohun Roy Vs The Bank of Bengal
Calcutta High Court · (1878) 02 CAL CK 0014
High Courts11 Feb 1878
Manick Chunder Dutt Vs Bhuggobutty Dossee
Calcutta High Court · (1878) 02 CAL CK 0012
High Courts06 Feb 1878Dismissed
Durga Prasad and Another Vs Nawazish Ali and Another
Allahabad High Court · (1875) ILR (All) 591