High Courts19 Feb 1884
Punchoo Money Dossee Vs Troylucko Mohiney Dossee
Calcutta High Court · (1884) ILR (Cal) 342
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Privy Council16 Feb 1884
Rao Bahadur Singh Vs Mussamats Jawahir Kuar and Phul Kuar
Privy Council · (1884) 10 ILRPC 887 : (1884) 11 IndApp 75
High Courts14 Feb 1884
Biswa Sonan Chunder Gossyamy Vs Binanda Chunder Dibingar Adhikar Gossyamy
Calcutta High Court · (1884) ILR (Cal) 416
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts12 Feb 1884
Kristo Chunder alias Kinoo Lahary Vs Merjah Janand and Another
Calcutta High Court · (1884) ILR (Cal) 507
Rent Law of Bengal, L.P. Act, 1869 — Section 38
High Courts12 Feb 1884
Panye Chunder Sircar and Others Vs Hurchunder Chowdhry and Another
Calcutta High Court · (1884) ILR (Cal) 496
Privy Council12 Feb 1884
Thakur ISingh Vs Thakur Baldeo Singh
Privy Council · (1884) 10 ILRPC 792 : (1884) 11 IndApp 135
High Courts08 Feb 1884
Surbomongala Dassi Vs Shashibhooshun Biswas
Calcutta High Court · (1884) ILR (Cal) 413
High Courts07 Feb 1884
Harrington Vs Gonesh Roy
Calcutta High Court · (1884) ILR (Cal) 440
Limitation Act, 1963 — Section 13, 22
High Courts07 Feb 1884
Nathu Sheikh and Others Vs The Queen-Empress
Calcutta High Court · (1884) ILR (Cal) 405
Criminal Procedure Code, 1898 (CrPC) — Section 161
High Courts05 Feb 1884
Eshan Chundra Safooi Vs Nundamoni Dassee and Others
Calcutta High Court · (1884) ILR (Cal) 357
Civil Procedure Code, 1908 (CPC) — Section 97
Privy Council05 Feb 1884
Narotam Das Vs Sheo Pargash Singh
Privy Council · (1884) 10 ILRPC 740 : (1884) 11 IndApp 83
High Courts04 Feb 1884
Krishna Lall Dutt Vs Radha Krishna Surkhel and Others
Calcutta High Court · (1884) ILR (Cal) 402
High Courts31 Jan 1884
Ram Coomer Sen and Another Vs Ram Comul Sen
Calcutta High Court · (1884) ILR (Cal) 388
Presidency Small Cause Courts Act, 1882 — Section 6
High Courts30 Jan 1884
Khepoo Paramanick Vs Poromanand Khasnabish
Calcutta High Court · (1884) ILR (Cal) 354
High Courts29 Jan 1884
Dilawar Ally Khan Vs Omrunissa Bibee and Others
Calcutta High Court · (1884) ILR (Cal) 350
Specific Relief Act, 1877 — Section 42
High Courts25 Jan 1884
Ballodeb Lall Bhagat Vs Anadi Mohapattur and Others
Calcutta High Court · (1884) ILR (Cal) 410
High Courts24 Jan 1884
In Re: Surat Dhobni
Calcutta High Court · (1884) ILR (Cal) 302
Evidence Act, 1872 — Section 2