Privy Council12 Mar 1878
Seth Gokuldass Gopuldass Vs Murli and Zalim (Heirs of Tarapat)
Privy Council · (1878) 5 IndApp 78
JUDGMENT DATABASE
Search 11,97,992 Indian judgments.
11,97,992 judgments in All Courts · page 59,811 of 59,900
High Courts11 Mar 1878
Abhassi Begum Vs Moharanee Rajroop Koonwar and Others
Calcutta High Court · (1879) ILR (Cal) 33
Contract Act, 1872 — Section 65
High Courts08 Mar 1878
Shib Lal and Others Vs Hira Lal and Another
Allahabad High Court · (1875) ILR (All) 622
High Courts07 Mar 1878
Debendronath Mullick and Others Vs Odit Churn Mullick
Calcutta High Court · (1878) 03 CAL CK 0007
High Courts07 Mar 1878
Gopessur Mostofee and Others Vs Ramsoonder Sandyal
Calcutta High Court · (1878) ILR (Cal) 716
High Courts07 Mar 1878Disposed Of
Kallian Das and Others Vs Nawalsingh and Others
Allahabad High Court · (1875) ILR (All) 620
High Courts05 Mar 1878Allowed
Lakhmi Chand Vs Tori Lal and Others
Allahabad High Court · (1875) ILR (All) 618
High Courts04 Mar 1878
The Empress Vs Butto Kristo Doss and Another
Calcutta High Court · (1878) 03 CAL CK 0008
Penal Code, 1860 (IPC) — Section 21
High Courts04 Mar 1878
Eliza Smith Vs The Secretary of State
Calcutta High Court · (1878) ILR (Cal) 341
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts04 Mar 1878Disposed Of
Zaib-un-nissa Vs Jairam Gir
Allahabad High Court · (1875) ILR (All) 616
High Courts04 Mar 1878Allowed
Sundar and Others Vs Khuman Singh
Allahabad High Court · (1875) ILR (All) 613
High Courts27 Feb 1878
Sheikh Khoorshed Hossein and Others Vs Nubbee Fatima and Others
Calcutta High Court · (1878) ILR (Cal) 552
High Courts27 Feb 1878Dismissed
Kusyari Din Vs Ganga Prasad
Allahabad High Court · (1875) ILR (All) 611
High Courts26 Feb 1878
Chunder Nath Chowdhry Vs Tirthanund Thakoor and Another
Calcutta High Court · (1878) 02 CAL CK 0008
High Courts25 Feb 1878Dismissed
Empress of India Vs Seymour
Allahabad High Court · (1875) ILR (All) 630
High Courts19 Feb 1878
Bemolasoondury Chowdhrain and Others Vs Punchanun Chowdhry and Others
Calcutta High Court · (1878) ILR (Cal) 706
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts19 Feb 1878Dismissed
Mahabir and Another Vs Baijnath
Allahabad High Court · (1875) ILR (All) 608