High Courts09 May 1899
W.B. Colville and Others Vs Kristo Kishore Bose
Calcutta High Court · (1899) ILR (Cal) 746
Criminal Procedure Code, 1898 (CrPC) — Section 423, 435, 439Letters Patent Act, 1865 — Clause 28
JUDGMENT DATABASE
Search 12,06,101 Indian judgments.
12,06,101 judgments in All Courts · page 59,863 of 60,306
High Courts09 May 1899Disposed Of
Narain Singh and Another Vs Jaswant Singh
Allahabad High Court · (1899) ILR (All) 359
High Courts09 May 1899Allowed
Hira Lal Sahu Vs Parmeshar Rai
Allahabad High Court · (1899) ILR (All) 356
High Courts08 May 1899
Mohanund Mondul Vs Nafur Mondul and Others
Calcutta High Court · (1899) ILR (Cal) 820
High Courts08 May 1899
Sheo Rattan Rai and Others Vs Mohri
Allahabad High Court · (1899) ILR (All) 354
High Courts05 May 1899
Krishna Chandra Sen and Others Vs Sushila Soondury Dassee and Others
Calcutta High Court · (1899) ILR (Cal) 615
Bengal Tenancy Act, 1885 — Section 179
High Courts05 May 1899Dismissed
Ganesha Singh Vs Mundi Forest Company
Allahabad High Court · (1899) ILR (All) 346
High Courts05 May 1899Allowed
T.E. Strachey Vs The Municipal Board of Cawnpore
Allahabad High Court · (1899) ILR (All) 348
High Courts03 May 1899Dismissed
Muhammad Munawar Ali Vs Rasulan Bibi
Allahabad High Court · (1899) ILR (All) 329
High Courts02 May 1899
Narohary Jana Vs Hari Charan Pramanick and Others
Calcutta High Court · (1899) ILR (Cal) 556
Bengal Tenancy Act, 1885 — Section 105, 106, 108
High Courts02 May 1899
Prosunno Coomar Roy Vs The Secretary of State for India in Council
Calcutta High Court · (1899) ILR (Cal) 792
High Courts29 Apr 1899Dismissed
Beni Prasad Kunwar Vs Mukhtesar Rai and Others
Allahabad High Court · (1899) ILR (All) 316
High Courts29 Apr 1899Dismissed
Beni Prasad Kunwar Vs Lukhna Kunwar and Others
Allahabad High Court · (1899) ILR (All) 323
High Courts28 Apr 1899
Mangobind Muchi and another Vs Empress
Calcutta High Court · (1899) 04 CAL CK 0020
High Courts28 Apr 1899
Doulat Koer Vs Rameshwari Koeri alias Dulin Saheba
Calcutta High Court · (1899) 04 CAL CK 0018
High Courts28 Apr 1899
Napal Chandra Sadookhan Vs Amrita Lall Sadookhan and Another
Calcutta High Court · (1899) ILR (Cal) 889
High Courts28 Apr 1899
Dookhiram Naskar Vs Durga Charan Naskar
Calcutta High Court · (1899) ILR (Cal) 925
Limitation Act, 1877 — Section 5
Privy Council28 Apr 1899
Manohar Ganesh Tambekar and Others Vs Chotalal Lakhmiram and others
Privy Council · (1899) 26 IndApp 199