High Courts26 Nov 1888
Abayuswari Debi Vs Sidheswari Debi
Calcutta High Court · (1889) ILR (Cal) 80
Charter Act, 1861 — Section 15Criminal Procedure Code, 1898 (CrPC) — Section 144
JUDGMENT DATABASE
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12,02,063 judgments in All Courts · page 59,865 of 60,104
Privy Council24 Nov 1888
Kristoromoni Dasi Vs Narendro Krishna Bahadur and others
Privy Council · (1889) 16 ILRPC 383
Privy Council21 Nov 1888
Sreemutty Kristoromoney Dossee Vs Maharajah Norendro Krishna Bahadoor and others
Privy Council · (1888) 16 IndApp 29
Privy Council20 Nov 1888
Mohima Chundar Mozoomdar and Others Vs Mohesh Chundar Neogi and others
Privy Council · (1889) 16 ILRPC 474 : (1888) 16 IndApp 23
Privy Council16 Nov 1888
Majid Hosain Vs Mussamat Fazl-Un--Nissa
Privy Council · (1889) 16 ILRPC 468 : (1888) 16 IndApp 19
High Courts15 Nov 1888
Hardeo Baksh and Others Vs Shankar Baksh
Calcutta High Court · (1888) 11 CAL CK 0001
Privy Council15 Nov 1888
Hardeo Baksh and Others Vs Shankar Baksh
Privy Council · (1888) 16 IndApp 71
High Courts10 Nov 1888
Madhub Chunder Mozumdar Vs Novodeep Chunder Pundit
Calcutta High Court · (1889) ILR (Cal) 122
Criminal Procedure Code, 1898 (CrPC) — Section 487Penal Code, 1860 (IPC) — Section 210
High Courts06 Nov 1888
The Government of Bengal Vs Umesh Chunder Mitter and Others
Calcutta High Court · (1889) ILR (Cal) 310
Penal Code, 1860 (IPC) — Section 420, 511
Privy Council03 Nov 1888
Hewanchal Singh and Another Vs Jawahir Singh
Privy Council · (1889) 16 ILRPC 308
Privy Council03 Nov 1888
Hari Ram and Raja Ram Vs Sheodial Ram and Hardial Ram
Privy Council · (1888) 16 IndApp 12
Privy Council02 Nov 1888
Maharajah Luchmeswar Singh Vs Secretary of State For India In Council
Privy Council · (1888) 16 IndApp 6
Privy Council02 Nov 1888
Luchmeswar Singh Vs Secretary of State For India In Council
Privy Council · (1889) 16 ILRPC 223
Privy Council01 Nov 1888
Immudi Kanaka Ramaya Kounden Vs Meenakshi Naidu
Privy Council · (1888) 16 IndApp 1
High Courts05 Sept 1888
Karim Buksh Vs The Queen-Empress
Calcutta High Court · (1890) ILR (Cal) 574
Penal Code, 1860 (IPC) — Section 211
High Courts04 Sept 1888
Gopal Chunder Laha and Others Vs Sarat Chunder Dey and Others
Calcutta High Court · (1889) ILR (Cal) 149
High Courts04 Sept 1888
Kamini Dasi Vs Secretary of State for India in Council
Calcutta High Court · (1890) ILR (Cal) 380
Land Acquisition Act, 1894 — Section 22
High Courts03 Sept 1888
Abdur Rahim and Others Vs Debiruddi and Others
Calcutta High Court · (1890) ILR (Cal) 196
Bengal Tenancy Act, 1885 — Section 178