JUDGMENT DATABASE
Search 11,97,711 Indian judgments.
11,97,711 judgments in All Courts · page 59,872 of 59,886
High Courts31 Jul 1868
Anandalal Das Vs Radhamohan Shaw and Others
Calcutta High Court · (1868) 07 CAL CK 0034
High Courts31 Jul 1868
Syed Shah Enaet Hossein Vs Syed Ramzan Ali
Calcutta High Court · (1868) 07 CAL CK 0001
High Courts29 Jul 1868
Raja Rameswar Nath Sing Vs Haralal Sing
Calcutta High Court · (1868) 07 CAL CK 0029
High Courts27 Jul 1868
Dwarkanath Roy Vs Uma Sundari Dasi and Others
Calcutta High Court · (1868) 07 CAL CK 0005
High Courts25 Jul 1868Dismissed
Shib Kumar Joti Vs Kali Prasad Sen
Calcutta High Court · (1868) 07 CAL CK 0024
High Courts24 Jul 1868Dismissed
Shiu Golam Sing Vs Baran Sing
Calcutta High Court · (1868) 07 CAL CK 0022
High Courts21 Jul 1868
Baikanthanath Kamar Vs Chandra Mohan Chowdhry
Calcutta High Court · (1868) 07 CAL CK 0023
High Courts18 Jul 1868Dismissed
Pareshmani Dasi Vs Dinanath Das
Calcutta High Court · (1868) 07 CAL CK 0025
High Courts17 Jul 1868
Giridhari Lal Roy Vs The Government of Bengal
Calcutta High Court · (1868) 07 CAL CK 0027
High Courts16 Jul 1868Dismissed
Guru Das Dhar Vs Bijaya Gobinda Baral
Calcutta High Court · (1868) 07 CAL CK 0021
High Courts15 Jul 1868Dismissed
Abdul Jabel Vs Khelatchandra Ghose
Calcutta High Court · (1868) 07 CAL CK 0028
High Courts15 Jul 1868Dismissed
Kalikrishna Chandra Vs Harihar Chuckerbutty
Calcutta High Court · (1868) 07 CAL CK 0003
High Courts14 Jul 1868
M. Ranganmani Dasi Vs Kasinath Dutt and Others
Calcutta High Court · (1868) 07 CAL CK 0039
High Courts13 Jul 1868
The Queen Vs Chandrakant Chuckerbutty
Calcutta High Court · (1868) 07 CAL CK 0032
High Courts13 Jul 1868
The Queen Vs Mahendranarayan Bangabhushan
Calcutta High Court · (1868) 07 CAL CK 0017