JUDGMENT DATABASE
Search 11,99,075 Indian judgments.
11,99,075 judgments in All Courts · page 59,892 of 59,954
Monmohinee Debi Vs The Secretary of State
Calcutta High Court · (1874) 05 CAL CK 0001
Haran Chandra Mookerjee Vs Nandagopal Muttylall and Another
Calcutta High Court · (1874) 05 CAL CK 0007
The Queen Vs Mussamut Itwarya
Calcutta High Court · (1874) 05 CAL CK 0003
Chedambara Chetty Vs Renga Krishna Muthu Vira Puchaiya Naickar, Zemindar of Marungapuri
Privy Council · (1874) 1 IndApp 241
Denonath Gangooly Vs Nursing Proshad Dass and Others
Calcutta High Court · (1874) 05 CAL CK 0005
Gopikrishnagossami Vs Nilkomul Banerjee and Others
Calcutta High Court · (1874) 05 CAL CK 0002
Thakoor Kapilnauth Sahai Deo Vs The Government
Calcutta High Court · (1874) 05 CAL CK 0009
Hosseina Bibi Vs James Smith
Calcutta High Court · (1874) 04 CAL CK 0001
Narendra Narayan Roy Chowdhry Vs Ishan Chandra Sen
Calcutta High Court · (1874) 04 CAL CK 0005
Krishna Kishore Poddar Vs Woomesh Chunder Roy And Another
Calcutta High Court · (1874) 04 CAL CK 0004
A.B. Mackintosh Vs Kashinath Biswas and Others
Calcutta High Court · (1874) 04 CAL CK 0002
Madho Lall Shir Gyawal Vs Behary Lall Mohurwar and Luckho Dayee
Calcutta High Court · (1874) 04 CAL CK 0003
In Re: Nagendra Lal Chatterjee <BR> The Queen
Calcutta High Court · (1874) 03 CAL CK 0009
Srimati Bimola and Another Vs Dangoo Kansari and Another
Calcutta High Court · (1874) 03 CAL CK 0003
Brijo Bullub Gooyee Vs Chunder Narain Singh, Deputy Magistrate of Cutwa
Calcutta High Court · (1874) 03 CAL CK 0006
Nidhikrishna Bose Vs Nistarini Dasi and Others
Calcutta High Court · (1874) 03 CAL CK 0002
Parvatavardani Nauchear Late Zemindar of Ramnad Vs Perinayagum Pillai, Guardian of Ramanada Pandaram, A. Minor, Heir To Ambalavana Pillai
Privy Council · (1874) 1 IndApp 209