High Courts28 Feb 1881
In Re: Deela Mahton
Calcutta High Court · (1881) ILR (Cal) 714
Criminal Procedure Code, 1898 (CrPC) — Section 359
JUDGMENT DATABASE
Search 12,00,515 Indian judgments.
12,00,515 judgments in All Courts · page 59,893 of 60,026
High Courts22 Feb 1881
In Re: Mayadeb Gossami
Calcutta High Court · (1881) ILR (Cal) 762
Bengal Tenancy Act, 1885 — Section 91
High Courts18 Feb 1881
The Empress Vs Jubdur Kazi and Golab Khan
Calcutta High Court · (1881) ILR (Cal) 718
Criminal Procedure Code, 1898 (CrPC) — Section 454, 454Penal Code, 1860 (IPC) — Section 147, 148, 324
High Courts17 Feb 1881
Panchu Mohini Debya Vs Taruck Chunder Mookerjee
Calcutta High Court · (1881) ILR (Cal) 791
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts17 Feb 1881
Baba Chowdhry and Others Vs Abedooddeen Mahomed and Others
Calcutta High Court · (1881) ILR (Cal) 69
Bengal Rent Act, 1859 — Section 10
High Courts16 Feb 1881
Dabi Churn Dutt and Others Vs Sundhya Mala
Calcutta High Court · (1881) ILR (Cal) 715
High Courts15 Feb 1881
Upooroop Tewary and Others Vs Lalla Bandhjee Suhay
Calcutta High Court · (1881) ILR (Cal) 749
High Courts15 Feb 1881
Gour Chunder Shaha and Another Vs Nobin Chunder Sircar and Another
Calcutta High Court · (1881) ILR (Cal) 759
High Courts11 Feb 1881
Surbomangala Dabi and Another Vs Goluk Chunder Mahinta and Others
Calcutta High Court · (1881) ILR (Cal) 711
High Courts11 Feb 1881
Goburdhon Lall Vs Singessur Dutt Koer and Others
Calcutta High Court · (1881) ILR (Cal) 52
High Courts10 Feb 1881
Sudisht Lal Vs Mussamut Sheobarat Koer
Calcutta High Court · (1881) ILR (Cal) 245
High Courts10 Feb 1881
Mano Mohun Ghose and Others Vs Mothura Mohun Roy and Others
Calcutta High Court · (1881) ILR (Cal) 225
Criminal Procedure Code, 1898 (CrPC) — Section 318
High Courts09 Feb 1881
Sashi Bhuson Biswas and Others Vs Kanai Lall Khan and Another
Calcutta High Court · (1881) ILR (Cal) 777
High Courts08 Feb 1881
Buddree Doss and Others Vs Ralli and Another
Calcutta High Court · (1881) ILR (Cal) 678
High Courts07 Feb 1881
In Re: Shumsher Khan <BR> The Empress
Calcutta High Court · (1881) ILR (Cal) 624
Criminal Procedure Code, 1898 (CrPC) — Section 36
High Courts07 Feb 1881
Kedarnauth Doss and Another Vs Protab Chunder Doss and Others
Calcutta High Court · (1881) ILR (Cal) 626
High Courts07 Feb 1881
Zabunnessa Khatun Vs Abdool Futteh Moulvie
Calcutta High Court · (1881) ILR (Cal) 631
High Courts07 Feb 1881
Bibee Solomon Vs Abdool Azeez and Another
Calcutta High Court · (1881) ILR (Cal) 687
Contract Act, 1872 — Section 20
High Courts07 Feb 1881
In Re: Morgan and Another <BR> E.S. Gubboy
Calcutta High Court · (1881) ILR (Cal) 633
Provincial Insolvency Act, 1920 — Section 23