High Courts01 Aug 1912
Ganapathi Aiyar Vs Slvamalai Goundan and Others
Madras High Court · (1913) ILR (Mad) 575
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High Courts01 Aug 1912
Ganapathi Aiyar Vs Sivamalai and Others
Madras High Court · 17 Ind. Cas. 4
Succession Act, 1865 — Section 337Succession Act, 1925 — Section 187
High Courts01 Aug 1912
Malkappa Dod Chanbasapagowda Vs Mudkappa Basappa Mudigavdar
Bombay High Court · (1912) 14 BOMLR 931 : 17 Ind. Cas. 657
High Courts01 Aug 1912
Kumeda Charan Bala and Another Vs Asuthosh Chattopadhya
Calcutta High Court · 16 Ind. Cas. 742
Contract Act, 1872 — Section 213Limitation Act, 1908 — Article 89
High Courts01 Aug 1912
Mathura Prasad and Others Vs Tota Singh and Others
Calcutta High Court · 17 Ind. Cas. 177
Bengal Tenancy Act, 1885 — Section 74
High Courts01 Aug 1912
Mathura Prasad Vs Tota Singh
Calcutta High Court · (1913) ILR (Cal) 806
Bengal Tenancy Act, 1885 — Section 74
High Courts01 Aug 1912
Hanip Mandal Vs Barada Kishore Acharya Chowdhury
Calcutta High Court · 16 Ind. Cas. 419
High Courts01 Aug 1912
Hargobind Vs Emperor
Allahabad High Court · 17 Ind. Cas. 576
Public Gambling Act, 1867 — Section 3, 4
High Courts01 Aug 1912
Muthu Pillay Vs Chakrapani Chettyar and Others
Madras High Court · 16 Ind. Cas. 205
High Courts01 Aug 1912
Ganapathy Aiyar Vs Sivamalai and Others
Madras High Court · (1912) 23 MLJ 306
Limitation Act, 1963 — Article 44
High Courts01 Aug 1912
Krishnasami Panikondar (died) and Another Suppammal alias Sonammal Vs S.R.M.A.R. Ramasami Chettiar and Others
Madras High Court · (1912) 23 MLJ 219
Civil Procedure Code, 1908 (CPC) — Section 109(a)Limitation Act, 1963 — Section 5
High Courts01 Aug 1912
Konijetti Veerasawmy Vs Varada Veerasawamy Naidu and Others
Madras High Court · 16 Ind. Cas. 708
Transfer of Property Act, 1882 — Section 133
High Courts31 Jul 1912
Kumar Kalanand Singh and Others Vs Bibi Jarao Kumari and Another
Calcutta High Court · 17 Ind. Cas. 238
Bengal Patni Taluks Regulation, 1819 — Section 13(3), 13(4), 9
High Courts31 Jul 1912
Ganga Prasad Singh and Others Vs Pargash Singh and Others
Calcutta High Court · 16 Ind. Cas. 41
Bengal Land Revenue Sales Act, 1859 — Section 33
High Courts31 Jul 1912Dismissed
Jagdamba Prasad and Others Vs Emperor
Allahabad High Court · 17 Ind. Cas. 716
High Courts31 Jul 1912Dismissed
Lala Vs Nahar Singh
Allahabad High Court · 16 Ind. Cas. 181
North Western Provinces Tenancy Act, 1901 — Section 22North Western Provinces Tenancy Act, 1901 — Section 22North Western Provinces Tenancy Act, 1901 — Section 22
High Courts31 Jul 1912
Narsya Udpa Vs Venkataramana Bhatta
Madras High Court · 16 Ind. Cas. 53
Limitation Act, 1963 — Section 10