Privy Council13 Dec 1878
Gulabdas Jugjivandas and Others Vs The Collector of Sukat and another
Privy Council · (1878) 6 IndApp 54
JUDGMENT DATABASE
Search 12,02,039 Indian judgments.
12,02,039 judgments in All Courts · page 60,001 of 60,102
High Courts12 Dec 1878
Sharupgir Oghorenath Vs Khuggender Narain Chowdhry and Others
Calcutta High Court · (1879) ILR (Cal) 543
High Courts11 Dec 1878
Brojender Coomar Vs Bromomoye Chowdhrani
Calcutta High Court · (1879) ILR (Cal) 885
High Courts10 Dec 1878
In Re: Petition of Modun Mohun
Calcutta High Court · (1879) ILR (Cal) 376
Penal Code, 1860 (IPC) — Section 161, 21(9)
High Courts09 Dec 1878
Poresh Narain Roy Vs Kassi Chunder Talukdar
Calcutta High Court · (1879) ILR (Cal) 662
High Courts09 Dec 1878
Kirtee Chunder Mitter Vs Struthers and Another
Calcutta High Court · (1879) ILR (Cal) 336
Contract Act, 1872 — Section 44
High Courts09 Dec 1878Disposed Of
Imtiaz Begam Vs Jiwan Bakhsh
Allahabad High Court · (1880) ILR (All) 93
Privy Council06 Dec 1878
Lalla Chabeel Chand and Others Vs Doolar Chand Sahoo and others
Privy Council · (1878) 6 IndApp 47
High Courts05 Dec 1878
Dorab Ally Khan Vs Abdool Azeez and Another
Calcutta High Court · (1879) ILR (Cal) 229
High Courts04 Dec 1878
Mumtaz Hossein Vs Brij Mohun Thakoor and Others
Calcutta High Court · (1879) ILR (Cal) 888
Privy Council03 Dec 1878
Rameshur Pershad Narain Singh Vs Koonj Behari Pattuk and another
Privy Council · (1878) 6 IndApp 33
Privy Council03 Dec 1878
Ramessur Persad Narain Sing Vs Koonj Behary Pattuk and another
Privy Council · (1879) 4 ILRPC 634
High Courts02 Dec 1878
Rajnarain Singh Vs Heeralal and Others
Calcutta High Court · (1880) ILR (Cal) 142
High Courts02 Dec 1878
Nundo Coomar Roy Vs Goluck Chunder Masanta and Others
Calcutta High Court · (1879) ILR (Cal) 699
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts02 Dec 1878
The Empress Vs Nipcha and Another
Calcutta High Court · (1879) ILR (Cal) 712
Criminal Procedure Code, 1898 (CrPC) — Section 450
High Courts29 Nov 1878
Nazir Khan Vs Proladh Dutta and Others
Calcutta High Court · (1879) ILR (Cal) 660
High Courts28 Nov 1878
In Re: the matter of the Petition of Mackenzie
Calcutta High Court · (1879) ILR (Cal) 378
High Courts28 Nov 1878
Murli Dhar Vs Parsotam Das and Another
Allahabad High Court · (1880) ILR (All) 91