High Courts12 Jun 2026
Abhishek Patel Vs Indore Municipal Corporation And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0624
Madhya Pradesh Municipal Corporation Act, 1956-Section 295(3)
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 6 of 59,257
High Courts12 Jun 2026Dismissed
Rajkumar And Others Vs Jana Small Finance Bank Ltd And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0623
Constitution Of India, 1950-Article 226Recovery Of Debts And Bankruptcy Act, 1993-Section 4(2)
High Courts12 Jun 2026Disposed Of
Pradeep Bhandari And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0622
Madhya Pradesh Municipalities Act, 1961-Section 221
High Courts12 Jun 2026Dismissed
Satish Vishwakarma And Others Vs Branch Manager Hdfc Jeevan Beema Comapnay Ltd. And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0621
Constitution Of India, 1950-Article 226Recovery Of Debts And Bankruptcy Act, 1993-Section 4(2)
High Courts12 Jun 2026Dismissed
Kirti Vishwakarma And Others Vs Hinduja Housing Finance Limited And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0620
Constitution Of India, 1950-Article 226Recovery Of Debts And Bankruptcy Act, 1993-Section 4(2)
High Courts12 Jun 2026
Union Of India And Others Vs Shiv Singh Jatav S/O Late Shri Ramcharan Singh Through His Wife Meera Bai
Madhya Pradesh High Court · (2026) 06 MP CK 0619
Border Security Force Act, 1968-Section 23, 77
High Courts12 Jun 2026Allowed
S Thashan Alias S Thasaar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 06 AP CK 0600
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 308(5)
High Courts12 Jun 2026Dismissed
Nandkishor Vs State Of Maharashtra And Others
Bombay High Court · (2026) 06 BOM CK 0543
Protection Of Children From Sexual Offences Act, 2012-Section 4, 6, 8, 10, 12, 29Indian Penal Code, 1860-Section 376, 376(2)(n)(j)Code Of Criminal Procedure, 1973-Section 313
High Courts12 Jun 2026Dismissed
Sayad Afroz Vs State Of Maharashtra And Others
Bombay High Court · (2026) 06 BOM CK 0542
Indian Penal Code, 1860-Section 323, 376, 452Protection Of Children From Sexual Offences Act, 2012-Section 3, 4
High Courts12 Jun 2026Disposed Of
New India Insurance Company Ltd. Vs Vimalbai And Others
Bombay High Court · (2026) 06 BOM CK 0541
Motor Vehicles Act, 1988-Section 3, 149(2)(a)(ii), 166, 181
High Courts12 Jun 2026Dismissed
Sahakar Ventures And Ors Vs Rohan Virani And Ors
Bombay High Court · (2026) 06 BOM CK 0540
Arbitration And Conciliation Act, 1996-Section 9, 17, 37Indian Partnership Act, 1932-Section 12
High Courts12 Jun 2026Dismissed
M/S. Akshar Properties Vs Jai Himgiri Co-Operative Housing Society Limited
Bombay High Court · (2026) 06 BOM CK 0539
Arbitration And Conciliation Act, 1996-Section 34
High Courts12 Jun 2026Disposed Of
M/S. MHPL Infra Jv And Ors Vs Rites Limited And Anr
Calcutta High Court · (2026) 06 CAL CK 0538
Arbitration And Conciliation Act, 1996-Section 11, 11(6), 11(6A), 12, 16, 21
High Courts11 Jun 2026Allowed
X Sri Arvind Kumar Yadav Vs State of Bihar
Patna High Court · (2026) 06 PAT CK 0694
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 103(1)Juvenile Justice Act, 2015- Section 12
High Courts11 Jun 2026Allowed
Anand Kumar Vs State of Bihar
Patna High Court · (2026) 06 PAT CK 0693
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 70(2), 96, 137(2)Protection of Children from Sexual Offences Act, 2012- Section 6, 10Bharatiya Nagarik Suraksha Sanhita, 2023- Section 180, 183
High Courts11 Jun 2026Disposed Of
Salam (N) Irungbam (O) Gitarani @ Gita Vs Irungbam Ibomcha Singh
Manipur High Court · (2026) 06 MAN CK 0688
High Courts11 Jun 2026Dismissed
M/s Bharadwaj Constructions Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0672
High Courts11 Jun 2026Dismissed
M/s Kundan Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 06 UK CK 0671
Indian Penal Code, 1860 - Section 107
High Courts11 Jun 2026Disposed Of
Gopal Basumatari Vs State Of Meghalaya
Meghalaya High Court · (2026) 06 MEG CK 0665
Indian Penal Code, 1860 - Section 34, 380
High Courts11 Jun 2026
Allimuthu Vs State
Madras High Court · (2026) 06 MAD CK 0641
Bharatiya Nyaya Sanhita, 2023-Section 269, 296(b), 351(3)Tamil Nadu Property (Prevention Of Damage And Loss) Act, 1992-Section 3