High Courts29 Apr 1912
Binode Kishore Goswami Vs Ashutosh Mukherjee and Another
Calcutta High Court · 14 Ind. Cas. 720
Negotiable Instruments Act, 1881 (NI) — Section 46
JUDGMENT DATABASE
Search 12,19,850 Indian judgments.
12,19,850 judgments in All Courts · page 60,028 of 60,993
High Courts29 Apr 1912
Khitish Chandra Acharya Chowdhury Vs The Khulna Loan Company Ld.
Calcutta High Court · 14 Ind. Cas. 728
Bengal Patni Taluks Regulation, 1819 — Section 17(c)
High Courts29 Apr 1912
Bireswar Das Dey and Another Vs Kamal Kumar Dutt
Calcutta High Court · 16 Ind. Cas. 437
High Courts29 Apr 1912
In Re: Hari Pada Mukherji
Calcutta High Court · 15 Ind. Cas. 654
Legal Practitioners Act, 1879 — Section 36
High Courts29 Apr 1912
Safaraddi and Another Vs Durga Prosad Sen and Others
Calcutta High Court · 16 Ind. Cas. 966
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts29 Apr 1912
Govinda Nadan and Others Vs Vasudeva Nadan and Others
Madras High Court · 16 Ind. Cas. 385
High Courts29 Apr 1912Dismissed
Maharaja Vizianagram Vs Alam Shah Khan and Others
Allahabad High Court · 16 Ind. Cas. 126
High Courts29 Apr 1912Dismissed
Balli and Another Vs Naubat Singh
Allahabad High Court · 16 Ind. Cas. 120
North Western Provinces Tenancy Act, 1901 — Section 34, 4(5)North Western Provinces Tenancy Act, 1901 — Section 34, 4(5)North Western Provinces Tenancy Act, 1901 — Section 34, 4(5)
High Courts29 Apr 1912
Bohra Jeth Mal Vs Dharam Singh and Others
Allahabad High Court · 14 Ind. Cas. 745
High Courts29 Apr 1912
M. Maniyam Pattar and Others Vs K. Lakshmana Nattama Karan and Others and E. Maniyam and Others
Madras High Court · 15 Ind. Cas. 52
High Courts29 Apr 1912
Kandasawmy Mudali and Another Vs Sengoda Mudali
Madras High Court · 16 Ind. Cas. 546
High Courts29 Apr 1912
Syed Abbas Ali Saheb Vs Kaliki Runga Reddi
Madras High Court · 16 Ind. Cas. 382
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts27 Apr 1912Dismissed
Rokaiya Begam Vs Ahmadi Khanam and Others
Allahabad High Court · 16 Ind. Cas. 109
High Courts26 Apr 1912
V. Srinivasa Varadachariar Vs Sami Reddi and Others
Madras High Court · 16 Ind. Cas. 458 : (1912) 23 MLJ 161
High Courts26 Apr 1912Dismissed
Lalijan Vs Mahomed Shafi Khan
Allahabad High Court · 16 Ind. Cas. 105
Letters Patent Act, 1865 — Section 10Letters Patent Act, 1865 — Section 10Letters Patent Act, 1865 — Section 10
High Courts26 Apr 1912Dismissed
Dewan Bahadur Seth Ballab Das Vs Sita Ram and Others
Allahabad High Court · 14 Ind. Cas. 578
North Western Provinces Tenancy Act, 1901 — Section 160
High Courts26 Apr 1912Dismissed
Muhammad Shafi Khan Vs Lali Jan
Allahabad High Court · (1912) ILR (All) 478
High Courts26 Apr 1912
Mata Bhikh Singh and Another Vs Gaya Singh and Others
Allahabad High Court · 14 Ind. Cas. 580
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 Apr 1912
Ambalavana Chetty and Another Vs Singaravelu Odayar and Others
Madras High Court · 15 Ind. Cas. 146
Specific Relief Act, 1877 — Section 9