High Courts31 Oct 1912
Sawmi Chetty Vs The Corporation of Madras
Madras High Court · 18 Ind. Cas. 271 : (1912) 23 MLJ 591
JUDGMENT DATABASE
Search 12,20,891 Indian judgments.
12,20,891 judgments in All Courts · page 60,029 of 61,045
High Courts31 Oct 1912Allowed
Tripurari Pal Vs Jagat Tarini Dasi
Bombay High Court · (1913) 15 BOMLR 72
High Courts31 Oct 1912Allowed
The Bank of Bombay Vs Nandlal Thakerseydas
Bombay High Court · (1913) 15 BOMLR 1
Contract Act, 1872 — Section 178
Privy Council31 Oct 1912
Tripurari Pal Vs Jagat Tarini Dasi
Privy Council · (1913) 40 ILRPC 274 : (1912) 40 IndApp 37 : 17 IndCas 696
High Courts31 Oct 1912Dismissed
Bindhachal Rai and Others Vs Gaya Rai and Others
Allahabad High Court · 17 Ind. Cas. 290
High Courts31 Oct 1912
Pichai Rowthan Vs Emperor
Madras High Court · 17 Ind. Cas. 569
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts30 Oct 1912Dismissed
Chuttan Lal Vs Kanhaya Lal
Allahabad High Court · 17 Ind. Cas. 836
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3
High Courts30 Oct 1912Allowed
Hirdey Narain and Another Vs M.J. Powell and Another
Allahabad High Court · (1913) ILR (All) 9 : 17 Ind. Cas. 672
High Courts29 Oct 1912
V.R.S. Avalappa Naicker Vs V.R.R.M.S.T.M.R. Murugappa Chettiar
Madras High Court · (1913) ILR (Mad) 325
Privy Council29 Oct 1912
Sachindra Nath Roy and Others Vs The Secretary of State For India In Council
Privy Council · 17 IndCas 733
High Courts29 Oct 1912
Varagima Rama Somasundara Avalappa Naicker Vs V.R.R.M.S.T.M.R. Murugappa Chettiyar and Others
Madras High Court · 18 Ind. Cas. 49
High Courts29 Oct 1912
Varagima Ramasomasundara Arulappa Naiker Vs V.R.R.M.S.T.M.R. Murugappal Chettiar and Others
Madras High Court · (1912) 23 MLJ 658
High Courts29 Oct 1912
Sree Math Abhinavothanda Vidyaranya Bharathi Swami Vs Adoni Bheema Row and Others
Madras High Court · 18 Ind. Cas. 58 : (1913) 24 MLJ 358
High Courts28 Oct 1912
Arunachellam Chetti and Others Vs Prabhayya Chetti and Another
Madras High Court · (1913) 25 MLJ 174
High Courts28 Oct 1912Disposed Of
Munshi Lal and Another Vs Ram Narain
Allahabad High Court · (1913) ILR (All) 65 : 17 Ind. Cas. 783
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84
High Courts28 Oct 1912
Arunachellam Chetty and Others Vs Prabhayya Chetty and Another
Madras High Court · 17 Ind. Cas. 580
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Section 22
High Courts27 Oct 1912
Harakhbai Vs Jamnabai
Bombay High Court · (1913) 15 BOMLR 340 : 19 Ind. Cas. 786
Civil Procedure Code, 1908 (CPC) — Section 89
High Courts27 Oct 1912
A.S.P.L. Vr. Veerappa Chetty Vs Mudali and Others
Madras High Court · 24 Ind. Cas. 375 : (1914) 26 MLJ 373
Madras Estates Land Act, 1908 — Section 19