High Courts18 Apr 1912
Krishnama Naiken Vs Kandasami Gounden and Others
Madras High Court · (1912) 23 MLJ 108
JUDGMENT DATABASE
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12,19,850 judgments in All Courts · page 60,033 of 60,993
High Courts18 Apr 1912
Krishnamma Naicken Vs Kandasami Gounden and Others
Madras High Court · 15 Ind. Cas. 109
High Courts18 Apr 1912
P.M. Narayana Nambudri Vs Muhammad and Others
Madras High Court · 15 Ind. Cas. 844
High Courts17 Apr 1912
Muthukumarsawmi Pillai and Others Vs Emperor
Madras High Court · 14 Ind. Cas. 896
Criminal Law (Amendment) Act, 1908 — Section 6(b)Criminal Procedure Code, 1898 (CrPC) — Section 154Evidence Act, 1872 — Section 133
High Courts17 Apr 1912
Kolli Valappil Kalathile Veettil Karnavan Ravunni Nair and Another Vs Natuwath Pappu alias Valiya Achan
Madras High Court · 14 Ind. Cas. 590
Transfer of Property Act, 1882 — Section 76
High Courts17 Apr 1912
Muthukumaraswami Pillai and Others Vs King-Emperor
Madras High Court · (1912) ILR (Mad) 397
High Courts16 Apr 1912
Kumar Sarat Chandra Singh Bahadur Vs Sudhan Hari Mukerjea and Others
Calcutta High Court · 14 Ind. Cas. 694
Limitation Act, 1963 — Section 19, 6, 7, 9
High Courts16 Apr 1912
Nand Kishore Singh Vs Ram Gulam Sahu
Calcutta High Court · (1912) ILR (Cal) 1037
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(v), 114
High Courts16 Apr 1912
Ambika Charn Datta and Binoda Sundari Dasya Vs Ramgati Guha
Calcutta High Court · 14 Ind. Cas. 718
Transfer of Property Act, 1882 — Section 73
High Courts16 Apr 1912
Gopal Chandra Mukerji Vs Notobar Kundu
Calcutta High Court · 15 Ind. Cas. 53
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 151
High Courts16 Apr 1912
Nand Kishore Singh and Others Vs Ram Gulam Sahu and Others
Calcutta High Court · 17 Ind. Cas. 221
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts16 Apr 1912
Surnaman Singh and Another Vs Sham Charan Ohdar and Others
Calcutta High Court · 15 Ind. Cas. 689
Chotanagpur Tenancy Act, 1908 — Section 178(2)
High Courts16 Apr 1912Dismissed
Ghissa Lal Vs Ram Autar Lal
Allahabad High Court · 15 Ind. Cas. 438
North Western Provinces Tenancy Act, 1901 — Section 167
High Courts16 Apr 1912
Kandadai Ramanujachariar Vs Pranatharti Harachariar
Madras High Court · 14 Ind. Cas. 588
High Courts16 Apr 1912
Vellaya Rowther and Others Vs Emperor
Madras High Court · 14 Ind. Cas. 596
Criminal Procedure Code, 1898 (CrPC) — Section 167
High Courts15 Apr 1912
In Re: Vuppalapu Virasawmy
Madras High Court · 14 Ind. Cas. 601
Penal Code, 1860 (IPC) — Section 369
High Courts15 Apr 1912
Upendra Chandra Singh Vs Sakhi Chand
Calcutta High Court · 15 Ind. Cas. 573
Civil Procedure Code, 1908 (CPC) — Section 47(1)
High Courts15 Apr 1912
Thakur Madan Mohan Nath Sahi Deo Vs Bhikhar Shahu
Calcutta High Court · 15 Ind. Cas. 719
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts15 Apr 1912Dismissed
Ahmad-ud-din Vs Ilahi Baksh and Others
Allahabad High Court · 14 Ind. Cas. 587