JUDGMENT DATABASE
Search 12,20,891 Indian judgments.
12,20,891 judgments in All Courts · page 60,034 of 61,045
Ethamukkala Konda Reddi and Another Vs Singampalli Venkata Subba Row and Others
Madras High Court · 18 Ind. Cas. 85
Krishna Aiyar and Others Vs Shamanna legal representative of the plaintiff by his guardian Vengalaxmi Ammal and Others
Madras High Court · 17 Ind. Cas. 497 : (1912) 23 MLJ 610
Thuppati Veera Chetti and Another Vs Rengacharlu and Another
Madras High Court · (1912) 23 MLJ 516
Thuppati Veeri Chetti and Others Vs Moluguvam Renganayakulu Aiyar and Another
Madras High Court · 17 Ind. Cas. 48
A. Raghava Aiyar and Another Vs Murugesa Mudali and Others <BR>Ganapathi Mudali and Others Vs Ragava Aiyar and Others
Madras High Court · 17 Ind. Cas. 97
G. Gopalakrishnam Razu (by Mother, Bangarayya) Vs S. Venkatanarasa Razu and Others
Madras High Court · (1914) ILR (Mad) 273
Emperor Vs Chandabhai Amarsang
Bombay High Court · (1912) 14 BOMLR 1160 : 17 Ind. Cas. 1000
Srimat Ujjani Sadharma Simhasanandiswara Charappattadhyasksha Marulasidda Raja Desikendra Mahaswarmulu Vs Srimat Ujjani Sadharma Simhasanandeswara Charapattadhyasksha Siddalinga Raja Desikendra Mahaswarmulu, by His Agent Chennabasappa
Madras High Court · 17 Ind. Cas. 16
Subramaniam Chetti and Others Vs Doraisinga Tevar and Others
Madras High Court · (1913) 24 MLJ 49
Sivini Appalanarasimhulu and Another Vs Murada Sanyasi and Others
Madras High Court · 17 Ind. Cas. 120
Sardha Prasad and Another Vs Pitamber Lal
Allahabad High Court · 17 Ind. Cas. 409
Govindappa Vs Hanumanthappa
Madras High Court · (1915) ILR (Mad) 36 : 17 Ind. Cas. 420 : (1912) 23 MLJ 513
S. Appalanarasimhulu and Another Vs M. Sanyasi and Others
Madras High Court · (1915) ILR (Mad) 33
Munni Reddi and Another Vs K. Venkata Raw
Madras High Court · (1914) ILR (Mad) 238
Guntupalli Ramanna and Others Vs Guntupalli Annamma and Others
Madras High Court · (1913) 24 MLJ 183
Munireddi and Marwadi Motiram Vs K. Venkata Rao
Madras High Court · 17 Ind. Cas. 544 : (1912) 23 MLJ 447
T. Kamal Kutty and Others Vs Udayavarma Raja Valia Raja of Chirakkal
Madras High Court · (1913) ILR (Mad) 275 : 17 Ind. Cas. 65 : (1912) 23 MLJ 499
Krishna Doss Paramananda Doss Vs Frederick William Emery and Another
Madras High Court · 17 Ind. Cas. 93
Bai Fatma Vs Ali Mahomed Aiyab
Bombay High Court · (1912) 14 BOMLR 1178 : 17 Ind. Cas. 946