High Courts19 Sept 1912
Jamsetji Nassarwanji Ginvalla Vs Hirjibhai Navroji Anklesaria
Bombay High Court · (1913) 15 BOMLR 192
Contract Act, 1872 — Section 50
JUDGMENT DATABASE
Search 12,20,891 Indian judgments.
12,20,891 judgments in All Courts · page 60,037 of 61,045
High Courts18 Sept 1912
In Re: Manjeshwar Padmanabha Batta and Another
Madras High Court · 17 Ind. Cas. 400
High Courts18 Sept 1912
The Sessions Judge of Coimbatore Vs Immudi Kumara Kangaya and Others
Madras High Court · (1913) ILR (Mad) 321 : 17 Ind. Cas. 410 : (1912) 23 MLJ 368
Criminal Procedure Code, 1898 (CrPC) — Section 208
High Courts17 Sept 1912
Girdharlal Harivallabhdas Vs Naranlal Narottamdas
Bombay High Court · (1912) 14 BOMLR 1135 : 17 Ind. Cas. 779
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts17 Sept 1912Dismissed
Rangacharya Appacharya Vs Dasacharya Sankalpacharya
Bombay High Court · (1913) 15 BOMLR 178 : 19 Ind. Cas. 387
Bombay Regulation Act, 1827 — Section 1
High Courts17 Sept 1912
Gollapudi Venkatakrishnama Chetti and Another Vs Lakshmi Narasimham and Others
Madras High Court · 17 Ind. Cas. 393(1)
Provincial Insolvency Act, 1920 — Section 24
High Courts17 Sept 1912
Thekkumthatathil Kelukutti Vs Emperor
Madras High Court · 17 Ind. Cas. 414
Penal Code, 1860 (IPC) — Section 300
High Courts17 Sept 1912
Purushotama Das Pragji Sait and Others Vs Jeta Bhai Nagji Sait and Another
Madras High Court · 17 Ind. Cas. 33
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Sept 1912
Giles Seddon Vs The Deputy Collector of Madras
Madras High Court · 17 Ind. Cas. 117
Land Acquisition Act, 1894 — Section 49
High Courts16 Sept 1912
Emperor Vs Naga Tima
Bombay High Court · (1912) 14 BOMLR 956 : 17 Ind. Cas. 789
High Courts16 Sept 1912
Bhagavatula Subramanya Sastri and Others Vs Bhagavatula Lakshminara Simham
Madras High Court · 16 Ind. Cas. 893
High Courts16 Sept 1912
Syed Gaffur Saheb and Others Vs Syed Moosa Saheb and Another
Madras High Court · 17 Ind. Cas. 124
High Courts16 Sept 1912
Karray Mangiah Chetty Vs Kanachi Ramiah Chetty and Others
Madras High Court · 17 Ind. Cas. 164
High Courts16 Sept 1912
In Re: Kollipara Venkamma
Madras High Court · 17 Ind. Cas. 391
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Sept 1912
In re: Kollipara Veakamma
Madras High Court · (1912) 23 MLJ 381
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Sept 1912
Sallijib Kotakal Manakal Neelakandan Nambudri and Others Vs Sallyil Kottakat Manakal, Karnavan and Manager Narayanan Nambudri and Others
Madras High Court · 17 Ind. Cas. 128
High Courts12 Sept 1912
Rajendra Narayan Singh Vs Emperor
Calcutta High Court · 18 Ind. Cas. 149
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts12 Sept 1912
Ram Prosad Vs Emperor
Calcutta High Court · 17 Ind. Cas. 993
Penal Code, 1860 (IPC) — Section 211
High Courts12 Sept 1912
Kanumoory Niladri Razu Vs Kasa Subbiah and Others
Madras High Court · 17 Ind. Cas. 278
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 15
High Courts11 Sept 1912
In Re: B. Runga Rao
Madras High Court · (1912) 23 MLJ 371
Criminal Procedure Code, 1898 (CrPC) — Section 369