High Courts25 Mar 1912
Rajam Chetty alias Subbaya Chetty Vs Edalapalli Authiammal
Madras High Court · 14 Ind. Cas. 303
Succession Certificate Act, 1889 — Section 7(3)
JUDGMENT DATABASE
Search 12,19,850 Indian judgments.
12,19,850 judgments in All Courts · page 60,040 of 60,993
High Courts24 Mar 1912
Peruri Somanna and Others Vs Grandhi Manikam
Madras High Court · 14 Ind. Cas. 517
High Courts22 Mar 1912
Narendra Bhushan Roy and Another Vs Banku Behari Ghose and Another
Calcutta High Court · 14 Ind. Cas. 293
High Courts22 Mar 1912
Shibeshur Prasad Bhagat Vs Brij Mohan Missir
Calcutta High Court · 14 Ind. Cas. 183
High Courts22 Mar 1912
Emperor Vs Tukaram Malhari
Bombay High Court · (1912) 14 BOMLR 373
Penal Code, 1860 (IPC) — Section 401
High Courts22 Mar 1912Allowed
Jhandu Singh Vs Wahiuddin and Others
Allahabad High Court · 14 Ind. Cas. 269
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts22 Mar 1912Dismissed
Hanuman Din and Another Vs Ram Bisal
Allahabad High Court · 14 Ind. Cas. 260
High Courts22 Mar 1912Dismissed
Mawasi Vs Mul Chand and Others
Allahabad High Court · (1912) ILR (All) 434
High Courts22 Mar 1912
Chiranji Lal Vs Ram Lal and Others
Allahabad High Court · 15 Ind. Cas. 496
Penal Code, 1860 (IPC) — Section 193
High Courts22 Mar 1912
Panchalapalli Pichi Reddy Vs The Secretary of State for India in Council and Others
Madras High Court · 70 Ind. Cas. 884
Madras Revenue Recovery Act, 1864 — Section 59
High Courts21 Mar 1912
In Re: Khanderao Yeshwant
Bombay High Court · (1912) 14 BOMLR 362
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts21 Mar 1912Allowed
Raghubar Rai and Others Vs Jaij Rai and Others
Allahabad High Court · 14 Ind. Cas. 244
Limitation Act, 1908 — Article 116
High Courts21 Mar 1912Allowed
Raghubar Rai and Others Vs Jaij Raj and Another and Musammat Chuna
Allahabad High Court · (1912) ILR (All) 429
High Courts21 Mar 1912
Khatija Bi and Others Vs Babu Sahib and Others
Madras High Court · 14 Ind. Cas. 544
High Courts21 Mar 1912
Zamindar of Pachipenta Vs Maharajah of Jeypore
Madras High Court · (1912) 23 MLJ 97
Ganjam and Vizagapatam Rules — Rule 31
High Courts21 Mar 1912
V. Subba Row Vs Annathanarayana Aiyar and Others
Madras High Court · (1912) 23 MLJ 64
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts20 Mar 1912
Dossabhai Bejanji Motivala Vs The Special Officer, Salsette Building Sites <BR> The Special Officer, Salsette Building Sites Vs Dossabhai Bejanji Motivala
Bombay High Court · (1912) ILR (Bom) 599
Land Acquisition Act, 1894 — Section 11