High Courts20 Mar 1912
Dosabhai Bezanji Motivala Vs The Special Officer, Salsette Building Sites <BR> The Special Officer, Salsette Building Sites Vs Dosabhai Bezanji Motivala
Bombay High Court · 16 Ind. Cas. 549
JUDGMENT DATABASE
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12,19,850 judgments in All Courts · page 60,041 of 60,993
High Courts20 Mar 1912Dismissed
Jadu Lal Sahu Vs Maharani Janki Koer
Bombay High Court · (1912) 14 BOMLR 436
Court of Wards Act — Section 40
High Courts20 Mar 1912Dismissed
Motilal Chunilal Vs Thakorlal Chimanlal
Bombay High Court · (1912) 14 BOMLR 648
Companies Act, 1956 — Section 61Contract Act, 1872 — Section 2(a)
High Courts20 Mar 1912
Emperor Vs Nandbasappa Basappa
Bombay High Court · (1912) 14 BOMLR 360
Criminal Procedure Code, 1898 (CrPC) — Section 257
High Courts20 Mar 1912
Dosabhai Bezanji Motivala Vs The Special Officer <BR> The Special Officer Vs Dosabhai Bezanji Motivala
Bombay High Court · (1912) 14 BOMLR 592
Land Acquisition Act, 1894 — Section 11
High Courts20 Mar 1912
The Ahmedabad United Printing and C. Co. Vs Ardeshir Kavasji
Bombay High Court · (1912) 14 BOMLR 644
Succession Act, 1865 — Section 190
Privy Council20 Mar 1912
Jadu Lal Sahu Vs Janki Koer
Privy Council · (1912) 39 ILRPC 915 : (1912) 39 IndApp 101
High Courts20 Mar 1912Dismissed
Lalta Prasad Vs Ram Karan
Allahabad High Court · 14 Ind. Cas. 187
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts20 Mar 1912Dismissed
Bhikamber Das Vs Thakuri and Another
Allahabad High Court · 14 Ind. Cas. 263
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts20 Mar 1912Dismissed
Lalta Prasad and Another Vs Ram Karan
Allahabad High Court · (1912) ILR (All) 426
High Courts20 Mar 1912Allowed
Shah Muhammad Abbas and Others Vs Muhammad Hamid and Others
Allahabad High Court · 14 Ind. Cas. 179
Transfer of Property Act, 1882 — Section 82
High Courts20 Mar 1912
Kanhaiya Lal and Another Vs The Secretary of State for India
Allahabad High Court · 14 Ind. Cas. 214
Succession Act, 1925 — Section 261
High Courts20 Mar 1912
Jaggi Lal and Others Vs Sri Ram and Others
Allahabad High Court · (1912) ILR (All) 464
High Courts20 Mar 1912
Juggi Lal and Others Vs Sri Ram and Others
Allahabad High Court · 16 Ind. Cas. 146
Limitation Act, 1963 — Article 116, 19Limitation Act, 1963 — Article 116, 19Limitation Act, 1963 — Article 116, 19
High Courts19 Mar 1912
Trinayani Dasi Vs Krishna Lal De
Calcutta High Court · (1912) ILR (Cal) 906
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 8Land Acquisition Act, 1894 — Section 32
High Courts19 Mar 1912
Kumar Kalanand Singh and Another Vs Kumar Kamalanand Singh and Others
Calcutta High Court · 14 Ind. Cas. 225
Estates Partition Act, 1897 — Section 26, 27, 5, 5(4)Specific Relief Act, 1963 — Section 42
High Courts19 Mar 1912
Srimati Trinayani Dasi Vs Krsihna Lal Dey and Others
Calcutta High Court · 14 Ind. Cas. 724
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 32
High Courts19 Mar 1912
Maharaja Manindra Chandra Nandi Vs Jagannath Khan
Calcutta High Court · 14 Ind. Cas. 229
High Courts19 Mar 1912Dismissed
Kamta Parshad Singh Vs Sidh Narain Singh and Others
Allahabad High Court · 14 Ind. Cas. 251