High Courts13 Apr 1886
Abirunnissa Khatoon Vs Komurunnissa Khatoon and Others
Calcutta High Court · (1886) ILR (Cal) 100
Civil Procedure Code, 1908 (CPC) — Section 32
JUDGMENT DATABASE
Search 12,06,101 Indian judgments.
12,06,101 judgments in All Courts · page 60,102 of 60,306
High Courts12 Apr 1886Allowed
Radha Kishan Vs Harjas and Others
Allahabad High Court · (1886) ILR (All) 256
Privy Council09 Apr 1886
Jgadamba Chadhrani and Another and Saroda Mohun Roy Chaodhri Vs Dakhina Mohun Roy Chaodhri and others
Privy Council · (1886) 13 ILRPC 308
Privy Council09 Apr 1886
Dakhina Mohun and Others Vs Jagadamba Chowdhrani and others
Privy Council · (1886) 13 IndApp 84
High Courts08 Apr 1886
Prannath Shaha and Another Vs Madhu Kulu and Others
Calcutta High Court · (1886) ILR (Cal) 96
Privy Council06 Apr 1886
Ralli and Others Vs Gan Kim Swee and others
Privy Council · (1886) 13 ILRPC 237 : (1886) 13 IndApp 60
High Courts05 Apr 1886
Queen-Empress Vs Dungar and Another
Allahabad High Court · (1886) ILR (All) 252
High Courts05 Apr 1886
Amir Zama Vs Nathu Mal
Allahabad High Court · (1886) ILR (All) 396
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts03 Apr 1886
Wallis and Others Vs Taylor
Calcutta High Court · (1886) ILR (Cal) 37
Army Act, 1950 — Section 151Presidency Small Cause Courts Act, 1882 — Section 18
High Courts03 Apr 1886
In Re: The Kondoli Tea Co. Ld.
Calcutta High Court · (1886) ILR (Cal) 43
Stamp Act, 1899 — Article 21
High Courts02 Apr 1886Allowed
Kalian Bibi and Another Vs Safdar Husain Khan and Others
Allahabad High Court · (1886) ILR (All) 265
High Courts01 Apr 1886
Hukum Chand Aswal Vs Gyanendra Chunder Lahiri (minior) by his guardian Abhai Chunder Bagchi
Calcutta High Court · (1886) 04 CAL CK 0010
High Courts01 Apr 1886
Secretary of State for India in Council Vs Judah
Calcutta High Court · (1885) ILR (Cal) 652
High Courts01 Apr 1886Disposed Of
Nivath Singh Vs Bhikki Singh
Allahabad High Court · (1885) ILR (All) 649
Privy Council31 Mar 1886
Hari Ravji Chiplunkar Vs Shapurji Hormusji and others
Privy Council · (1886) 13 IndApp 66
High Courts30 Mar 1886
Gopalchandra Mukerji and Another Vs Jadulal Mullick
Calcutta High Court · (1886) 03 CAL CK 0018
High Courts30 Mar 1886
Beni Ram Bhutt and Others Vs Ram Lal Dhukri and Others
Calcutta High Court · (1886) ILR (Cal) 189
Civil Procedure Code, 1908 (CPC) — Section 2
Privy Council30 Mar 1886
Gopaul Chunder Mookerjee and Another Vs Judoo Lall Mullick
Privy Council · (1886) 13 IndApp 77