High Courts15 Jun 1911
Abhoy Charan Jalia Vs Dwarka Nath Mahto
Calcutta High Court · (1912) ILR (Cal) 53
Limitation Act, 1877 — Section 26
JUDGMENT DATABASE
Search 12,19,850 Indian judgments.
12,19,850 judgments in All Courts · page 60,101 of 60,993
High Courts15 Jun 1911
Gopal Chunder Shaw Vs Sm. Jadumoney Dassee and others
Calcutta High Court · (1911) 06 CAL CK 0029
High Courts15 Jun 1911
Matigara Coal Co., Ld. Vs Shragers, Ld.
Calcutta High Court · (1911) ILR (Cal) 824
High Courts15 Jun 1911Dismissed
Emperor Vs Murli Singh
Allahabad High Court · 13 Ind. Cas. 922
Criminal Procedure Code, 1898 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 298
High Courts15 Jun 1911Dismissed
Emperor Vs Ram Prasad and Another
Allahabad High Court · (1911) 06 AHC CK 0001
High Courts14 Jun 1911Dismissed
Baisnav Charan Dass Bairagi Vs Kishore Dass Mohanta
Calcutta High Court · (1911) 06 CAL CK 0035
High Courts14 Jun 1911
Sambu Hanmanta Kobal Vs Nama Narayan Naikde
Bombay High Court · (1911) 13 BOMLR 867 : 12 Ind. Cas. 362
Evidence Act, 1872 — Section 91Limitation Act, 1963 — Article 132
High Courts13 Jun 1911
Sundar Upadhya Vs The President of The Mukhtears Association, Chapra
Calcutta High Court · (1911) 06 CAL CK 0034
High Courts13 Jun 1911Allowed
Madappa Hegde Bin Ganap Hegde and Others Vs Ramkrishna Narayan Bhat and Others
Calcutta High Court · (1911) 06 CAL CK 0010
High Courts13 Jun 1911Allowed
Madappa Hegde Vs Ramkrishna Narayan Bhat
Bombay High Court · (1911) 13 BOMLR 698
High Courts12 Jun 1911
Corporation of Calcutta Vs Haji Kassim Ariff Bham
Calcutta High Court · (1911) ILR (Cal) 714
Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts12 Jun 1911
Fazl Karim, minor Vs Annada Mohan Ray and others
Calcutta High Court · (1911) 06 CAL CK 0007
High Courts11 Jun 1911Dismissed
Rudra Narain Maity Vs Natabar Jana
Calcutta High Court · (1911) 06 CAL CK 0046
High Courts10 Jun 1911Dismissed
Arya Prithi Nidhi Sabha and Musammat Subarni and Others Vs Phundan Lal and Others
Allahabad High Court · (1911) 06 AHC CK 0011
High Courts10 Jun 1911Disposed Off
Faiyaz Husain Vs Aisha and Another
Allahabad High Court · (1911) 06 AHC CK 0009