High Courts29 Nov 1909Dismissed
Ravji Mahadu Patil Vs Sakuji Kaloji
Bombay High Court · (1910) 12 BOMLR 204
JUDGMENT DATABASE
Search 12,21,212 Indian judgments.
12,21,212 judgments in All Courts · page 60,293 of 61,061
High Courts29 Nov 1909Dismissed
Hafiz Ghafoor-Ud-Din Vs Hafiz Hamid Husain and Others
Allahabad High Court · 4 Ind. Cas. 406
High Courts29 Nov 1909Dismissed
Ram Lal and Others Vs Debi Singh and Others
Allahabad High Court · 4 Ind. Cas. 385
High Courts29 Nov 1909
Gavara Ramanna Vs Adabala Rattayya
Madras High Court · (1910) ILR (Mad) 235 : (1910) 20 MLJ 94
High Courts26 Nov 1909
Barada Kinkar Chowdhury and Another Vs Nabin Chandra Datta and Another
Calcutta High Court · 4 Ind. Cas. 408
Limitation Act, 1963 — Article 179(4)
High Courts26 Nov 1909
Prokash Chandra Sarakar and Others Vs Raja Bisumbhar Nath Sahi
Calcutta High Court · (1909) 11 CAL CK 0015
High Courts26 Nov 1909
Narsingh Dayal Singh and Others Vs Kali Charan Singh
Calcutta High Court · (1909) 11 CAL CK 0003
High Courts26 Nov 1909Dismissed
Musammat Parbati Vs Bhawani Singh and Others
Allahabad High Court · 4 Ind. Cas. 419
High Courts26 Nov 1909
Sree Rajah Venkata Narasinha Appa Row Bahadur Vs Sree Rajah Malraju Lakshmi Venkayamma Row Bahadur and Others
Madras High Court · 5 Ind. Cas. 102
High Courts25 Nov 1909
Thamballa Veeramma and Others Vs Thamballa Palur Subbamma and Others
Madras High Court · 5 Ind. Cas. 119
High Courts25 Nov 1909Dismissed
Ranjit Singh Vs Kalidasi Debi
Calcutta High Court · (1910) ILR (Cal) 57
High Courts25 Nov 1909
Narsing Das and Another Vs Musammat Bibi Rafikan and Others
Calcutta High Court · (1909) 11 CAL CK 0026
High Courts25 Nov 1909Allowed
Narsingh Das Vs Rafikan
Calcutta High Court · (1910) ILR (Cal) 197
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts25 Nov 1909
Rai Charan Purkait and Others Vs Amrita Lal Gain and Others
Calcutta High Court · (1909) 11 CAL CK 0011
High Courts25 Nov 1909
Rajah Ranjit Sinha Bahadur Vs Kalidasi Debi and Others
Calcutta High Court · (1909) 11 CAL CK 0010
High Courts25 Nov 1909
In Re: Shiv Lal Padma
Bombay High Court · 5 Ind. Cas. 862
Criminal Procedure Code, 1898 (CrPC) — Section 195Presidency Small Cause Courts Act, 1882 — Section 37, 38
High Courts25 Nov 1909Dismissed
In Re: Shivlal Padma
Bombay High Court · (1910) 12 BOMLR 130
Criminal Procedure Code, 1898 (CrPC) — Section 195