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11,85,135 judgments in All Courts · page 77 of 59,257

Supreme Court15 May 2026Allowed

Marietta D' Silva Vs Rudolf Clothan Lacerda & Ors

Supreme Court Of India · (2026) 05 SC CK 0446

Code of Civil Procedure, 1908- Order 6 Rule 1, Order 6 Rule 2, Order 6 Rule 2(1), Order 6 Rule 4Transfer of Property Act, 1882- Section 3, 5(3), 8Bombay Rents, Hotel and Lodging House Rates Control Act, 1947- Section 13(1)(g), 13(1)(k), 13(1)(l), 13(2), 28
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Supreme Court15 May 2026Allowed

B.S. Lalitha And Others Vs Bhuvanesh And Others

Supreme Court Of India · (2026) 05 SC CK 0445

Code of Civil Procedure, 1908- Section 11, 115, 151, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(b), Order 7 Rule 11(d), Order 23 Rule 3Hindu Succession Act, 1956- Section 6, 6(1), 6(5), 8Hindu Succession (Karnataka Amendment) Act, 1990
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High Courts14 May 2026Dismissed

State Of Rajasthan Vs Seema Jakhar

Rajasthan High Court · (2026) 05 RAJ CK 1495

Code of Criminal Procedure, 1973- Section 437(1), 439(1), 439(2)Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 15, 27(A), 29, 59Indian Penal Code, 1860- Section 221
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