High Courts15 May 2026Allowed
Bhupendra Singh Rawal And Others Vs Ravindra Prakash Pant And Another
Uttarakhand High Court · (2026) 05 UK CK 1150
Employee's Compensation Act, 1923 - Section 4A(3), 30
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 75 of 59,257
High Courts15 May 2026Disposed Of
Chaitanya Rani Jamatia Vs State Of Tripura
Tripura High Court · (2026) 05 TP CK 1247
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 64(2), 64(2)(m), 75, 79, 351(2)Constitution Of India, 1950 - Article 22(1)
High Courts15 May 2026Disposed Of
Sikkim Public Service Commission Vs Sikkim Information Commission And Another
Sikkim High Court · (2026) 05 SIK CK 1087
Right To Information Act, 2005 - Section 8, 8(1)(j), 9, 11(1), 19(7), 23
High Courts15 May 2026Dismissed
Divisional Forest Officer (T), Department Of Forest, Environment And Wildlife Management And Others Vs Ashok Tshering Bhutia
Sikkim High Court · (2026) 05 SIK CK 1085
Forest Conservation Act, 1980 - Section 2, 4Specific Relief Act, 1963 - Section 34Code Of Civil Procedure, 1908 - Section 151
High Courts15 May 2026
Sabnam Mukhia & Anr Vs Nitesh Kumar Gupta & Ors
Sikkim High Court · (2026) 05 SIK CK 1084
High Courts15 May 2026
Alfred Karthak Vs District Collector-Cum-Chairman Disaster Management & Ors
Sikkim High Court · (2026) 05 SIK CK 1078
High Courts15 May 2026Allowed
Tarsem Singh And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1034
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 18, 27A, 27B, 29, 37Motor Vehicles Act, 1988-Section 52, 181
High Courts15 May 2026Disposed Of
Sumer Singh And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1033
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts15 May 2026Disposed Of
Chahak Pangasa Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1032
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts15 May 2026Allowed
Anupam Singla Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1031
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 439Central Goods And Services Tax Act, 2017-Section 132(1)(b), 132(1)(c)
High Courts15 May 2026Disposed Of
Satish And Another Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1030
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Arms Act, 1959-Section 25, 54Indian Penal Code, 1860-Section 34, 285, 323, 452, 506
High Courts15 May 2026Allowed
Jaspreet Singh @ Jassa Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1029
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Code Of Criminal Procedure, 1973-Section 438, 438(2)Bharatiya Nyaya Sanhita, 2023-Section 118(1), 126(2), 332(C), 351(2)
High Courts15 May 2026Disposed Of
Paramjit Singh And Ors. Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1028
Indian Penal Code, 1860-Section 148, 149, 202, 307, 336, 452, 506Arms Act, 1959-Section 25, 27, 30Code Of Criminal Procedure, 1973-Section 482
High Courts15 May 2026Allowed
Raminder Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1027
Indian Penal Code, 1860-Section 148, 149, 323, 336Arms Act, 1959-Section 25, 27Code Of Criminal Procedure, 1973-Section 320, 482
High Courts15 May 2026Disposed Of
Baljeetsinghaliasbaljeetchaudhary Vs Stateofpunjab
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1026
Bharatiya Nyaya Sanhita, 2023-Section 109, 125, 190, 191(3), 351(3), 324(4)Arms Act, 1959-Section 25, 27Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts15 May 2026Dismissed
Gagan @ Malkit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1025
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code Of Criminal Procedure, 1973-Section 438Bharatiya Nyaya Sanhita, 2023-Section 109
High Courts15 May 2026Disposed Of
Madanlal Swami Vs Royal Sundaram Allianz Insurance Co. Ltd., Sundaram Towers, 45 & 46, Whites Road, Chennai, Tamil Nadu-600014. & Ors
Meghalaya High Court · (2026) 05 MEG CK 0922
High Courts15 May 2026Disposed Of
Bijoy Hajong Vs State Of Meghalaya
Meghalaya High Court · (2026) 05 MEG CK 0921
Indian Penal Code, 1860 - Section 376(1)
High Courts15 May 2026Disposed Of
Joginder Singh, (M/S 3101763 Rfn (NA) Vs Union Of India & Ors
Meghalaya High Court · (2026) 05 MEG CK 0920
High Courts15 May 2026Disposed Of
Shipra Deb & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 05 MEG CK 0919
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs And Psychotropic Substances, Act, 1985 - Section 8(c), 21(b), 25, 29Constitution Of India, 1950 - Article 22(1)