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Judgment
4 paragraphs · 130 wordsAhanthem Bimol Singh, J
The present writ petition has been listed today for referral to the Special Mediation Drive-Mediation ‘For the Nation’ as initiated by the Hon’ble Supreme Court of India. Accordingly, registry is directed to place this matter before the appointed Mediator at the Mediation Centre of the High Court of Manipur at Imphal.
The petitioners, the Administrative Secretary, Water Resources Department, Government of Manipur, the Chief Engineer, Irrigation & Flood Control Department, Government of Manipur and the Deputy Commissioner, Ukhrul District along with their respective counsel are hereby directed to appear before the appointed Mediator on 19-08-2025 at 01:00 P.M.
A copy of this order be furnished to both the counsel appearing for the parties through their WhatsApp/e-mail during the course of the day for doing the needful.