High CourtsSingle Bench

Md. Najarul Islam vs State Of Manipur & Ors.

Manipur High Court · Decided on 8 September 2025 · Citation: (2025) 09 MAN CK 0570

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 22 Of 2025
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Judgment

5 paragraphs · 138 words

Ahanthem Bimol Singh, J

None appeared for the petitioner and Mrs. L. Monomala, learned GA appeared for the respondents.

The present writ petition has been listed today for referral to the Special Mediation Drive-Mediation ‘For the Nation’ as initiated by the Hon’ble Supreme Court of India. Accordingly, registry is directed to place this matter before the appointed Mediator at the Mediation Centre of the High Court of Manipur at Imphal.

The petitioner, the Administrative Secretary (Health & Family Welfare), Government of Manipur and the Director of Health Services, Government of Manipur along with their respective counsels are hereby directed to appear before the appointed Mediator on 16-09-2025 at 01:00 P.M.

A copy of this order be furnished to both the counsel appearing for the parties through their WhatsApp/e-mail during the course of the day for doing the needful.