High CourtsSingle Bench

Arjina Banu vs State Of Meghalaya & 6 Ors.

Meghalaya High Court · Decided on 7 October 2025 · Citation: (2025) 10 MEG CK 1217

HON’BLE JUDGES
H. S. Thangkhiew, J
CASE NUMBER
Writ Petition (C) No. 307 of 2025
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Judgment

4 paragraphs · 88 words

H. S. Thangkhiew, J

Mr. S.A. Sheikh, learned GA for the State respondents No. 1-5 and Ms. E.B. Passah, learned counsel for the respondent No. 6 pray for and are allowed two weeks’ further time to file their respective affidavits.

It is also submitted by Ms. M. Rahman, learned counsel for the petitioner that status of service upon the respondent No. 7 has been received. She prays for and is allowed to file an affidavit indicating service upon the said respondent.

List this matter on 23rd October, 2025.