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Judgment
5 paragraphs · 89 words
H.S. Thangkhiew, J
None appears for the respondent No. 6.
Mr. S.Thapa, learned counsel for the petitioner prays for and is allowed to obtain the status of service on the respondent No. 6 and file the service affidavit on the next date.
Mr. K.P.Bhattacharjee, learned GA on behalf of the respondents No.1-5 and Mr. T.Dkhar, learned counsel for the respondent No. 7 pray for and is allowed two weeks’ time to file their respective affidavits.
List this matter on 26-02-2025 for affidavits and appearance of the respondent No. 6.
